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Allahabad High Court judgments, 1947

154 judgments · page 3 of 8

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High Courts24 Sept 1947Dismissed

Deep Chand and Others Vs Mania and Others

Allahabad High Court · AIR 1948 All 194 : (1947) 17 AWR 429

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High Courts24 Sept 1947Disposed Of

Moti Singh and Others Vs Emperor

Allahabad High Court · AIR 1948 All 289 : (1948) 18 AWR 71

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High Courts24 Sept 1947Dismissed

Angan Chaube Vs Kedar Nath and Others

Allahabad High Court · AIR 1948 All 191 : (1948) 18 AWR 22

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High Courts23 Sept 1947Dismissed

Munshi Lal Vs Emperor

Allahabad High Court · AIR 1948 All 278

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High Courts22 Sept 1947Allowed

Man alias Udit Narayan and Others Vs Lalita Singh and Others

Allahabad High Court · AIR 1948 All 187 : (1947) 17 AWR 428

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High Courts17 Sept 1947Dismissed

Chotey and Another Vs Emperor

Allahabad High Court · AIR 1948 All 168 : (1947) 17 AWR 395

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High Courts16 Sept 1947

Kunwarpal Singh and Another Vs Emperor

Allahabad High Court · AIR 1948 All 170 : (1947) 17 AWR 401

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High Courts15 Sept 1947Disposed Of

Dora Ina Eates Vs Eric Nevel Eates

Allahabad High Court · AIR 1949 All 421

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High Courts12 Sept 1947Disposed Of

Chhatradhari Ahir and Others Vs Uttam Chand and Others

Allahabad High Court · AIR 1948 All 303 : (1948) 18 AWR 57

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High Courts12 Sept 1947Allowed

Chail Behari Lal Vs Muncipal Board

Allahabad High Court · AIR 1948 All 189 : (1947) 17 AWR 412

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High Courts11 Sept 1947Allowed

Debi Dutt and Others Vs Ram Bhadra Prasad

Allahabad High Court · (1947) 09 AHC CK 0027

United Provinces Regulation of Agricultural Credit Act, 1940 — Section 12
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High Courts11 Sept 1947Disposed Of

U.P. Goverment Vs Redhey Lal

Allahabad High Court · AIR 1947 All 179 : (1947) 17 AWR 415

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High Courts05 Sept 1947Disposed Of

District Board Vs Kailashi Nath Kapoor

Allahabad High Court · AIR 1948 All 199

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High Courts03 Sept 1947Dismissed

Mohd. Iftakhar Ali Khan Vs Jagdish Chandra

Allahabad High Court · (1947) 09 AHC CK 0021

Uttar Pradesh Agriculturists Relief Act, 1934 — Section 4
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High Courts03 Sept 1947Dismissed

Ram Saiya and Others Vs Emperor

Allahabad High Court · AIR 1948 All 205 : (1948) 18 AWR 122

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High Courts03 Sept 1947Dismissed

Mukhtar Ahmad Vs Mohan Lal Singhania

Allahabad High Court · AIR 1949 All 359 : (1947) 17 AWR 410

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High Courts03 Sept 1947Dismissed

Sheo Ram and Others Vs Emperor

Allahabad High Court · AIR 1948 All 162

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High Courts03 Sept 1947Allowed

Chief Inspector of Stamps Vs Anjuman Islamia Ltd.

Allahabad High Court · AIR 1949 All 348 : (1947) 17 AWR 426

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High Courts02 Sept 1947Allowed

Ram Pargas Vs Emperor

Allahabad High Court · AIR 1948 All 129 : (1948) 18 AWR 85

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High Courts02 Sept 1947Dismissed

Ram Sarup Vs Emperor

Allahabad High Court · AIR 1948 All 144 : (1947) 17 AWR 388 : (1946) 16 AWR 433

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