High Courts23 Jul 1947Allowed
Ram Din Vs Emperor
Allahabad High Court · AIR 1948 All 101 : (1947) 17 AWR 390
COURT ARCHIVE
Allahabad High Court judgments, 1947
154 judgments · page 5 of 8
High Courts21 Jul 1947Allowed
Dr. Capt. Jatindra Mohan Mitra Vs Mt. Dayal Devi
Allahabad High Court · AIR 1948 All 134
High Courts21 Jul 1947Allowed
Noel Frederick Barwell Vs John Jackson and Others
Allahabad High Court · AIR 1948 All 146
High Courts18 Jul 1947Dismissed
Nand Ram and Another Vs Emperor
Allahabad High Court · AIR 1948 All 95 : (1948) 18 AWR 96
High Courts18 Jul 1947
Ramkishore Vs Emperor
Allahabad High Court · AIR 1948 All 79 : (1947) 17 AWR 341
High Courts14 Jul 1947Dismissed
Shamsuddin Vs Emperor
Allahabad High Court · AIR 1948 All 100 : (1947) 17 AWR 340
High Courts08 Jul 1947Dismissed
Laljee Vs Emperor
Allahabad High Court · AIR 1948 All 38 : (1947) 17 AWR 328
High Courts30 Jun 1947Disposed Of
Chandra Ballabh and Another Vs Emperor
Allahabad High Court · AIR 1948 All 105
High Courts25 Jun 1947Disposed Of
Emperor Vs Sumer Singh
Allahabad High Court · AIR 1948 All 78 : (1947) 17 AWR 342
High Courts25 Jun 1947Dismissed
Salet Singh Vs Bali Singh
Allahabad High Court · AIR 1948 All 114 : (1947) 17 AWR 294
High Courts23 Jun 1947Dismissed
Gaya Prasad and Others Vs Emperor
Allahabad High Court · AIR 1948 All 94 : (1947) 17 AWR 292
High Courts11 Jun 1947Dismissed
Burha and Others Vs Emperor
Allahabad High Court · AIR 1948 All 93 : (1947) 17 AWR 291
High Courts28 May 1947Allowed
Mukund Lal Vs Emperor
Allahabad High Court · (1947) 05 AHC CK 0015
Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 148
High Courts23 May 1947Dismissed
Budha Rai and Others Vs Emperor
Allahabad High Court · AIR 1948 All 115 : (1947) 17 AWR 334
High Courts21 May 1947Allowed
Kripa Shankar Vs Emperor
Allahabad High Court · AIR 1948 All 26 : (1947) 17 AWR 290
High Courts15 May 1947Dismissed
Kashi Nath Vs Bhagwan Das and another
Allahabad High Court · AIR 1948 All 165 : (1947) 17 AWR 393
High Courts08 May 1947Dismissed
Motilal and Another Vs Emperor
Allahabad High Court · (1947) 05 AHC CK 0014
Criminal Procedure Code, 1898 (CrPC) — Section 561AGovernment of India Act, 1936 — Section 73
High Courts08 May 1947Dismissed
Sri Ram and Another Vs Emperor
Allahabad High Court · AIR 1948 All 106
High Courts08 May 1947Dismissed
Raghubans Kumari Ju Deo Vs Raghuraj Singh
Allahabad High Court · AIR 1948 All 81
High Courts08 May 1947Dismissed
Krishna Arpan Fund, Meerut Vs District Board, Meerut
Allahabad High Court · (1947) 05 AHC CK 0003
Transfer of Property Act, 1882 — Section 110Uttar Pradesh District Boards Act, 1922 — Section 21(K)