High Courts08 May 1947
Jagendra Nath Singh Vs Hira Sahu and Others
Allahabad High Court · AIR 1948 All 252
COURT ARCHIVE
Allahabad High Court judgments, 1947
154 judgments · page 6 of 8
High Courts08 May 1947
Ramzan Ali Vs Mt. Satul Bibi and Others
Allahabad High Court · AIR 1948 All 244
High Courts07 May 1947Dismissed
Chotey Lal and Another Vs Emperor
Allahabad High Court · AIR 1948 All 72 : (1948) 18 AWR 88
High Courts06 May 1947Dismissed
Raja Udeya Partap Singh and Another Vs Mst. Shiva Kumari Devi Alias Munnaji
Allahabad High Court · (1947) 05 AHC CK 0011
Oudh Settled Estates Act, 1900 — Section 15, 22
High Courts06 May 1947Dismissed
Jagdam Sahai Vs Emperor
Allahabad High Court · AIR 1948 All 12 : (1948) 18 AWR 92
High Courts05 May 1947Dismissed
Mst. Mahadei Vs Lachmi Narain and Others
Allahabad High Court · (1947) 05 AHC CK 0013
High Courts02 May 1947Dismissed
Ashfaqul Nabi Khan Vs K.B. Syed Raza Hussain and Others
Allahabad High Court · AIR 1948 All 62
High Courts17 Apr 1947Dismissed
KING EMPEROR Vs KASHI PRASAD.
Allahabad High Court · (1947) 17 AWR 280 : (1947) 15 ITR 450
Criminal Procedure Code, 1898 (CrPC) — Section 248Income Tax Act, 1961 — Section 52Penal Code, 1860 (IPC) — Section 177
High Courts17 Apr 1947Allowed
Raghunath Singh and Another Vs Naki Ram and Others
Allahabad High Court · AIR 1948 All 27
High Courts03 Apr 1947Dismissed
Bhondu Vs Ch. Raj Singh
Allahabad High Court · AIR 1948 All 60 : (1947) 17 AWR 295
High Courts03 Apr 1947Dismissed
MAHABIR PRASAD MUNNA LAL Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1947) 17 AWR 309 : (1947) 15 ITR 393
Income Tax Act, 1922 — Section 66(1)
High Courts01 Apr 1947Dismissed
Ch. Manphool Singh Vs Ch. Ram Bilas
Allahabad High Court · AIR 1948 All 99 : (1947) 17 AWR 287
High Courts31 Mar 1947Dismissed
Bishan Dutt and Another Vs Emperor
Allahabad High Court · AIR 1948 All 50 : (1947) 17 AWR 196
High Courts28 Mar 1947Dismissed
Hamid Khan Vs Emperor
Allahabad High Court · AIR 1948 All 59 : (1947) 17 AWR 196
High Courts20 Mar 1947Disposed Of
Kaluram Kankaria Vs Commissioner of Income Tax
Allahabad High Court · AIR 1948 All 28 : (1947) 17 AWR 248
High Courts20 Mar 1947Disposed Of
SETH KALURAM KANKARIA, IN RE.
Allahabad High Court · (1947) 15 ITR 209
Income Tax Act, 1922 — Section 66(1)Provincial Insolvency Act, 1920 — Section 53
High Courts19 Mar 1947Allowed
COMMISSIONER OF Income Tax, U. P., C. P. AND BERAR Vs RAJA INDRAJIT PRATAP BHADUR SAHI.
Allahabad High Court · (1947) 15 ITR 390
High Courts18 Mar 1947Dismissed
Ram Prasad and Another Vs Emperor
Allahabad High Court · (1947) 03 AHC CK 0014
Penal Code, 1860 (IPC) — Section 34