High Courts18 Mar 1947
Kunwar Pal Vs Emperor
Allahabad High Court · (1947) 03 AHC CK 0013
Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 370
COURT ARCHIVE
Allahabad High Court judgments, 1947
154 judgments · page 7 of 8
High Courts13 Mar 1947Allowed
Ram Saran Vs Khushi Ram and Others
Allahabad High Court · (1947) 03 AHC CK 0002
High Courts12 Mar 1947Dismissed
Sahdeo Roy and Another Vs Emperor
Allahabad High Court · AIR 1948 All 43 : (1947) 17 AWR 275
High Courts10 Mar 1947Allowed
Bhola Nath and Others Vs Panna Lal
Allahabad High Court · (1947) 03 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts08 Mar 1947Allowed
Chhote Vs Emperor
Allahabad High Court · (1947) 03 AHC CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 414
High Courts05 Mar 1947Dismissed
Bal Krishna Maheshwari Vs Uma Shanker Mehrotra and another
Allahabad High Court · (1947) 03 AHC CK 0004
High Courts04 Mar 1947Dismissed
Bishan Sarup Vs Ch. Richpal Singh
Allahabad High Court · AIR 1948 All 29 : (1947) 17 AWR 163
High Courts27 Feb 1947Dismissed
Mt. Maharani Vs Emperor
Allahabad High Court · AIR 1948 All 7 : (1947) 17 AWR 273
High Courts24 Feb 1947Allowed
Dipa Vs Emperor
Allahabad High Court · (1947) 02 AHC CK 0013
Penal Code, 1860 (IPC) — Section 304, 325
High Courts21 Feb 1947Disposed Of
Durga Narain Singh Vs Commr. of Income Tax
Allahabad High Court · AIR 1948 All 10 : (1947) 17 AWR 303
High Courts21 Feb 1947Disposed Of
RAJA BAHADUR MAJOR RAJA DURGA NARAIN SINGH Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 15 ITR 235
Income Tax Act, 1922 — Section 66(1)United Provinces Tenancy Act, 1939 — Section 146
High Courts20 Feb 1947Allowed
Dal Chand and Others Vs Parshadi Lal
Allahabad High Court · (1947) 02 AHC CK 0016
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Debt Redemption Act, 1940 — Section 17
High Courts20 Feb 1947Disposed Of
Upper India Chamber of Commerce Vs Commissioner of Income Tax
Allahabad High Court · AIR 1948 All 64
High Courts20 Feb 1947Dismissed
Raghunath Prasad Tandon Vs Budaun Electric Supply Co. Ltd.
Allahabad High Court · (1947) 02 AHC CK 0006
High Courts20 Feb 1947
UPPER INDIA CHAMBER OF COMMERCE CAWNPORE Vs COMMISSIONER OF Income Tax, C. P. and U. P.
Allahabad High Court · (1947) 15 ITR 263
Companies Act, 1913 — Section 26Income Tax Act, 1922 — Section 66(1)
High Courts18 Feb 1947Dismissed
Ram Sup Singh and Others Vs Kalap Nath Singh and Others
Allahabad High Court · AIR 1948 All 33
High Courts18 Feb 1947Dismissed
Kalap Nath Singh and Others Vs Ram Rup Singh and Others
Allahabad High Court · (1947) 02 AHC CK 0014
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Uttar Pradesh Tenancy Act, 1939 — Section 288
High Courts18 Feb 1947Dismissed
Matlooob Ali Khan Vs Nabi Rasul Khan
Allahabad High Court · (1947) 02 AHC CK 0001
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Debt Redemption Act, 1940 — Section 9
High Courts17 Feb 1947Dismissed
Bal Mokand Vs Jiwan Ram and Others
Allahabad High Court · AIR 1948 All 58 : (1947) 17 AWR 160
High Courts11 Feb 1947Dismissed
Narottam Das Vs Jagannath and Another
Allahabad High Court · AIR 1948 All 44 : (1947) 17 AWR 165