High Courts10 Feb 1947Dismissed
Brindraban Vs Shafiq Ahmad and Others
Allahabad High Court · AIR 1948 All 335 : (1947) 17 AWR 419
Encumbered Estates Act, 1934 — Section 4
COURT ARCHIVE
Allahabad High Court judgments, 1947
154 judgments · page 8 of 8
High Courts07 Feb 1947Allowed
Kailash Nath Agarwal and Another Vs Emperor
Allahabad High Court · AIR 1947 All 436 : (1947) 17 AWR 266
Criminal Procedure Code, 1898 (CrPC) — Section 340, 352, 520, 526Penal Code, 1860 (IPC) — Section 302
High Courts06 Feb 1947Dismissed
Anjuman Islamia Muzaffarnagar through Shrikh Ahmad Hasan Vs Mazahir Husain and Others
Allahabad High Court · (1947) 02 AHC CK 0018
Civil Procedure Code, 1908 (CPC) — Section 104Court Fees Act, 1870 — Section 6A
High Courts06 Feb 1947Dismissed
Mt. Shiva Kumari Devi Vs Udeya Partap Singh and another
Allahabad High Court · (1947) 02 AHC CK 0004
High Courts06 Feb 1947Dismissed
S. Mazahir Husain and others Vs Anjuman Islamia
Allahabad High Court · (1947) 02 AHC CK 0003
High Courts05 Feb 1947Dismissed
Prag Datt and Another Vs Hari Bahadur and Another
Allahabad High Court · (1947) 02 AHC CK 0019
Encumbered Estates Act, 1934 — Section 4Transfer of Property Act, 1882 — Section 58(c)
High Courts31 Jan 1947Dismissed
B. Budhram Rai Vs Benarsi Rai and Others
Allahabad High Court · AIR 1948 All 31 : (1947) 17 AWR 261
High Courts24 Jan 1947Dismissed
Abu Obaida Vs Jami Hasan
Allahabad High Court · AIR 1948 All 49 : (1947) 17 AWR 260
High Courts17 Jan 1947Allowed
Messers. Anti Ram Sah and Sons Bankers Alomora Vs Khushal Singh Hyanki
Allahabad High Court · (1947) 01 AHC CK 0007
United Provinces Debt Redemption Act, 1940 — Section 9
High Courts13 Jan 1947Allowed
Bhagirath and Others Vs Husaini and Others
Allahabad High Court · (1947) 01 AHC CK 0008
Agriculturists Relief Act — Section 33
High Courts13 Jan 1947Dismissed
Sheikh Qurban Vs Dhondha Misir and Others
Allahabad High Court · (1947) 01 AHC CK 0005
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts07 Jan 1947Dismissed
District Board, Bijnor Vs Mohd. Abdul Salam
Allahabad High Court · (1947) 01 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 144Provincial Insolvency Act, 1920 — Section 75Registration Act, 1908 — Section 49
High Courts03 Jan 1947Allowed
Ganga Prasad and Others Vs Pran Dei Kunwari
Allahabad High Court · (1947) 01 AHC CK 0006
Agriculturists Relief Act — Section 33Uttar Pradesh Tenancy Act, 1939 — Section 110
High Courts02 Jan 1947
Subhan Ali and Another Vs Mt. Makhdomulnissa
Allahabad High Court · AIR 1948 All 11 : (1947) 17 AWR 109