High Courts27 Oct 1947Dismissed
Kailash Nath Vs Joti Prasad and Another
Allahabad High Court · AIR 1948 All 307 : (1948) 18 AWR 51
COURT ARCHIVE
Allahabad High Court judgments, 1947
154 judgments · page 2 of 8
High Courts20 Oct 1947Dismissed
Dhaja Rai and Another Vs Emperor
Allahabad High Court · AIR 1948 All 241 : (1948) 18 AWR 15
High Courts20 Oct 1947Allowed
Vishnu Sahai Vs Mt. Bhagbhari
Allahabad High Court · (1947) 10 AHC CK 0010
High Courts20 Oct 1947Allowed
Mt. Sakina Begam Vs Malka Ara Begum
Allahabad High Court · AIR 1948 All 198 : (1948) 18 AWR 6
High Courts17 Oct 1947Disposed Of
Mrs. Merle Noreen Vs Mr. Henry Donald Nott
Allahabad High Court · AIR 1948 All 326 : (1948) 18 AWR 51
High Courts17 Oct 1947Dismissed
Swadeshi Bima Co. Ltd. Vs B. Shiv Charan Das
Allahabad High Court · AIR 1948 All 315 : (1948) 18 AWR 48
High Courts15 Oct 1947
Bodhan and Others Vs Emperor
Allahabad High Court · AIR 1948 All 223 : (1948) 18 AWR 12
High Courts10 Oct 1947Allowed
Mt. Chandeshwari Kuer Vs Vireshwar Banerji and Others
Allahabad High Court · AIR 1948 All 317 : (1948) 18 AWR 34
High Courts08 Oct 1947Allowed
Balku Vs Emperor
Allahabad High Court · AIR 1948 All 237 : (1948) 18 AWR 7
High Courts08 Oct 1947Dismissed
Jawahir and others Vs Jadu
Allahabad High Court · (1947) 10 AHC CK 0001
High Courts07 Oct 1947Allowed
Shyam Lal and Another Vs Bhukan Saran and Others
Allahabad High Court · (1947) 10 AHC CK 0011
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Oct 1947Dismissed
Hasan Banu Vs Radha Kishan
Allahabad High Court · AIR 1948 All 323 : (1948) 18 AWR 47
High Courts06 Oct 1947Dismissed
Sridhar Achari and Others Vs Emperor
Allahabad High Court · AIR 1948 All 182
High Courts03 Oct 1947Disposed Of
Nasib Kohar Vs Raghunath Misir and Others
Allahabad High Court · AIR 1949 All 111 : (1947) 17 AWR 438
High Courts26 Sept 1947Allowed
Partap Singh Vs Umrao Singh and Another
Allahabad High Court · (1947) 09 AHC CK 0018
High Courts26 Sept 1947Allowed
Hanwant Vs Emperor
Allahabad High Court · AIR 1948 All 185 : (1948) 18 AWR 9
High Courts26 Sept 1947Dismissed
Dilsukh Vs Dhara Singh
Allahabad High Court · (1947) 09 AHC CK 0007
Evidence Act, 1872 — Section 3Uttar Pradesh Tenancy Act, 1939 — Section 180
High Courts26 Sept 1947
Brij Mohan Das and Another Vs Emperor
Allahabad High Court · AIR 1948 All 177 : (1947) 17 AWR 398
High Courts26 Sept 1947Dismissed
Nirpat Singh Vs Emperor
Allahabad High Court · AIR 1948 All 167 : (1947) 17 AWR 400
High Courts25 Sept 1947
Ram Sewak Lal Vs Bashist and Others
Allahabad High Court · AIR 1949 All 419 : (1947) 17 AWR 434