High Courts28 Oct 1946Dismissed

Sri Newas Vs Durga Prasad

Allahabad High Court · (1946) 10 AHC CK 0013

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17
High Courts28 Oct 1946Dismissed

Har Prasad Vs Emperor

Allahabad High Court · (1946) 10 AHC CK 0012

Criminal Procedure Code, 1898 (CrPC) — Section 195Uttar Pradesh Municipalities Act, 1916 — Section 24(1)
High Courts21 Oct 1946

Nand Ram Agarwala Vs Emperor

Allahabad High Court · (1946) 10 AHC CK 0006

Cotton Cloth and Yarn (Control) Order, 1943 — Clause 10Criminal Procedure Code, 1898 (CrPC) — Section 561A