High CourtsSingle Bench(1946) 11 AHC CK 0006

Musammat Annapurna vs Additional District Magistrate, Cawnpore and Others

Allahabad High Court · Decided on 7 November 1946

HON’BLE JUDGES
Mulla, J
CASE NUMBER
Criminal Revision No. 1503 of 1945

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Judgment

2 paragraphs · 35 words

Mulla, J.—For orders see my order in the connected Criminal Revision No. 424 of 1946.

[Note.-The order in Cr. Revision No. 424 of 1946 is published above as case No. 4, Ram Ratan v. Emperor.]