High Courts17 Jan 1946Dismissed
Sri Gopal and Others Vs Mt. Janak Dulari
Allahabad High Court · AIR 1946 All 289 : (1946) 16 AWR 130
COURT ARCHIVE
Allahabad High Court judgments, 1946
280 judgments · page 14 of 14
High Courts16 Jan 1946Dismissed
Shamshad Mehdi Vs Mohammad Ilias
Allahabad High Court · (1946) 01 AHC CK 0034
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Section 15Uttar Pradesh Agriculturists Relief Act, 1934 — Section 5
High Courts16 Jan 1946Disposed Of
Udrej Singh and Another Vs Ram Bahal Singh and Others
Allahabad High Court · AIR 1946 All 436 : (1946) 16 AWR 209
High Courts16 Jan 1946Dismissed
Chander Deo Sahi and others Vs Suraj Bali Rai and others
Allahabad High Court · (1946) 01 AHC CK 0006
High Courts15 Jan 1946Dismissed
Tej Prasad Tewari and Others Vs Ram Charittar Singh and Another
Allahabad High Court · (1946) 01 AHC CK 0033
Pre-emption Act, 1922 — Section 5
High Courts15 Jan 1946Allowed
Ram Charittar Singh and another Vs Tej Prasad Tewari and others and others
Allahabad High Court · (1946) 01 AHC CK 0030
High Courts15 Jan 1946Dismissed
Pratap Narain Vs Ramdhan Das
Allahabad High Court · AIR 1946 All 447 : (1946) 16 AWR 198
High Courts15 Jan 1946Dismissed
Indal Vs Chaudhary Ram Nidh
Allahabad High Court · (1946) 01 AHC CK 0010
Limitation Act, 1963 — Section 4Oudh Courts Act, 1925 — Section 12(2)
High Courts15 Jan 1946
Kunwar Singh and Others Vs Damodar Singh and Others
Allahabad High Court · (1949) CriLJ 257
High Courts14 Jan 1946Dismissed
Samal Singh Vs Jhunkoo Singh and others
Allahabad High Court · (1946) 01 AHC CK 0013
High Courts11 Jan 1946Allowed
Sheo Shanker Bhatt and another Vs Moti Lal Selhat and another
Allahabad High Court · (1946) 01 AHC CK 0040
High Courts11 Jan 1946Dismissed
Gur Prasad and another Vs Hansraj
Allahabad High Court · (1946) 01 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Transfer of Property Act, 1882 — Section 106
High Courts10 Jan 1946Dismissed
Ram Nath Bhuj Vs Ram Lal Agrahri
Allahabad High Court · AIR 1946 All 431 : (1946) 16 AWR 388
High Courts10 Jan 1946Allowed
Sri Bhushan Vs Mst. Maina
Allahabad High Court · (1946) 01 AHC CK 0025
Uttar Pradesh Rent and Revenue Relief Act, 1938 — Section 4Uttar Pradesh Tenancy Act, 1939 — Section 123
High Courts10 Jan 1946Allowed
Ram Sukh Vs Girja Shankar and another
Allahabad High Court · (1946) 01 AHC CK 0003
Agriculturists Relief Act — Section 29
High Courts07 Jan 1946Allowed
Emperor Vs Tushar Kanti Ghosh and Another
Allahabad High Court · AIR 1946 All 298 : (1946) 16 AWR 62
High Courts07 Jan 1946Allowed
Karam Husain Mukhtar Vs Mohammad Khalil
Allahabad High Court · AIR 1946 All 509 : (1946) 16 AWR 385
High Courts02 Jan 1946Dismissed
Thakurain Raj Rani and others Vs Dwarka Nath Singh and others
Allahabad High Court · (1946) 01 AHC CK 0037
Contract Act, 1872 — Section 39Court of Wards Act — Section 8(d)(1)Specific Relief Act, 1877 — Section 35
High Courts02 Jan 1946Disposed Of
Noor Mohammad Vs Mohan Lal alias Bechey Lal
Allahabad High Court · AIR 1946 All 465 : (1946) 16 AWR 384