High Courts25 Feb 1946Allowed
Ahmad Wal1 Khan and Others Vs Jamna Prasad and Others
Allahabad High Court · (1946) 02 AHC CK 0020
COURT ARCHIVE
Allahabad High Court judgments, 1946
280 judgments · page 12 of 14
High Courts25 Feb 1946
Indrasan and Another Vs Dalsingar Chaudhary and Others
Allahabad High Court · AIR 1946 All 483 : (1946) 16 AWR 409
High Courts21 Feb 1946Dismissed
Lal Bahadur Singh Vs Surajpal Singh and Another
Allahabad High Court · AIR 1946 All 486 : (1946) 16 AWR 401
High Courts21 Feb 1946Dismissed
D.N. Rege, Solicitor through Gopal Lal Mukhtaram Vs Kazi Muhammad Haider and Another
Allahabad High Court · AIR 1946 All 379 : (1946) 16 AWR 403
High Courts20 Feb 1946Disposed Of
Chief Inspector of Stamps Vs Dr. Pragnarain
Allahabad High Court · AIR 1946 All 355 : (1946) 16 AWR 190
High Courts20 Feb 1946Disposed Of
Hakim Nawab Ali Vs Emperor
Allahabad High Court · AIR 1946 All 484 : (1946) 16 AWR 381
High Courts20 Feb 1946Allowed
Madan Manohar Misra Vs Emperor
Allahabad High Court · (1946) 02 AHC CK 0007
Press and Registration of Books Act, 1867 — Section 5
High Courts20 Feb 1946Allowed
Mt. Anwari Bibi and others Vs Bendesari Singh
Allahabad High Court · (1946) 02 AHC CK 0002
High Courts19 Feb 1946Allowed
Benares Bank Ltd. Vs Bank of Bihar Ltd. and others
Allahabad High Court · (1946) 02 AHC CK 0003
High Courts18 Feb 1946Allowed
Ali Asghar Hasan Vs Farid Uddin Hasan and another
Allahabad High Court · (1946) 02 AHC CK 0023
High Courts18 Feb 1946Dismissed
Farid Uddin Hasan alias Farrukh Mian Vs Ali Asghar Hasan and Another
Allahabad High Court · (1946) 02 AHC CK 0005
High Courts14 Feb 1946Dismissed
Lalit Moahn Tandon and another Vs Thakurain Lachmi Raj Kuar and another
Allahabad High Court · (1946) 02 AHC CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Section 28Transfer of Property Act, 1882 — Section 41
High Courts14 Feb 1946Dismissed
Raghubar Dayal Vs Raj Bahadur
Allahabad High Court · AIR 1946 All 466 : (1946) 16 AWR 400
High Courts13 Feb 1946Dismissed
Narain Sahai and Others Vs Emperor
Allahabad High Court · AIR 1946 All 333
High Courts12 Feb 1946Disposed Of
Hakim Bahauddin Vs Govind Singh and Others
Allahabad High Court · AIR 1948 All 117
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Feb 1946Dismissed
Pokhpal Singh and Others Vs Kanhaiya Lal and Others
Allahabad High Court · AIR 1946 All 438 : (1946) 16 AWR 393
High Courts11 Feb 1946Dismissed
Ambika and others Vs Rameshwar
Allahabad High Court · (1946) 02 AHC CK 0006
High Courts08 Feb 1946Dismissed
Sukhdeo Das and Another Vs The Notified Area Committee Deoria
Allahabad High Court · (1946) 02 AHC CK 0018
High Courts08 Feb 1946Dismissed
Madho Dube and Others Vs Bahadur Khan and Another
Allahabad High Court · AIR 1946 All 514 : (1946) 16 AWR 389
High Courts05 Feb 1946Disposed Of
Mt. Shyam Dei Tawaif Vs Mt. Mahmoodunnisa Bibi
Allahabad High Court · AIR 1946 All 382