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Allahabad High Court judgments, 1946

280 judgments · page 11 of 14

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High Courts20 Mar 1946Dismissed

Hardeo Sahai Vs Bankey Rai and Others

Allahabad High Court · AIR 1946 All 409 : (1946) 16 AWR 193

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High Courts20 Mar 1946Allowed

Murli Dhar Vs Emperor

Allahabad High Court · (1946) 03 AHC CK 0013

Criminal Procedure Code, 1898 (CrPC) — Section 263
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High Courts20 Mar 1946Allowed

Emperor Vs Ganeshi Lal

Allahabad High Court · (1946) 03 AHC CK 0008

Evidence Act, 1872 — Section 4
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High Courts15 Mar 1946Dismissed

Gauri Shanker Vs District Board of Farrukhabad

Allahabad High Court · (1946) 03 AHC CK 0006

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High Courts14 Mar 1946Disposed Of

Nizam Uddin Vs Ikramul Haq and Others

Allahabad High Court · (1946) 03 AHC CK 0026

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
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High Courts14 Mar 1946Allowed

Mr. E.C. Eyre Walker Vs Mr. Henry Earnest Meaney and Another

Allahabad High Court · (1946) 03 AHC CK 0024

Contract Act, 1872 — Section 20
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High Courts14 Mar 1946Dismissed

Rajendra Nath Vs Raghu Ram and Another

Allahabad High Court · AIR 1946 All 518 : (1946) 16 AWR 411

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High Courts14 Mar 1946Dismissed

Kailash Singh Vs Baldbo Singh and Another and Dipnarain Singh and Others

Allahabad High Court · (1946) 03 AHC CK 0007

Agra Pre-emption Act, 1922 — Section 9
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High Courts13 Mar 1946Dismissed

Ram Murti Vs Emperor

Allahabad High Court · (1946) 03 AHC CK 0020

Criminal Procedure Code, 1898 (CrPC) — Section 409
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High Courts13 Mar 1946Dismissed

Kunj Behari Lal Vs Ajodhia Prasad and others

Allahabad High Court · (1946) 03 AHC CK 0009

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Pensions Act, 1871 — Section 6
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High Courts07 Mar 1946Dismissed

Bindyachal Prasad Vs Suraj Prasad

Allahabad High Court · AIR 1948 All 48 : (1947) 17 AWR 10

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High Courts07 Mar 1946Disposed Of

The Managing Committee of Syed Salar Endowment, Bahraich and others Vs Hakim Mohd. Ahsan and others

Allahabad High Court · (1946) 03 AHC CK 0018

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts06 Mar 1946Allowed

Sita Ram Vs Sobha Ram

Allahabad High Court · (1946) 03 AHC CK 0011

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High Courts06 Mar 1946Dismissed

Prem Narain Vs Hansraj Singh and others

Allahabad High Court · (1946) 03 AHC CK 0001

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High Courts01 Mar 1946Allowed

Far Prasad and others Vs Ram Anand Prasad

Allahabad High Court · (1946) 03 AHC CK 0022

Succession Act, 1925 — Section 70
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High Courts01 Mar 1946Dismissed

Panna Lal Mandwari Vs Mt. Bishen Dei

Allahabad High Court · AIR 1946 All 353 : (1946) 16 AWR 473

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High Courts01 Mar 1946Allowed

Firm Sagarmal Har Saran Das Vs L. Bishambar Sahai

Allahabad High Court · (1946) 03 AHC CK 0003

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High Courts27 Feb 1946Dismissed

Gokul Chand Vs Benarsi Lal

Allahabad High Court · (1946) 02 AHC CK 0022

Uttar Pradesh Debt Redemption Act, 1940 — Section 8
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High Courts27 Feb 1946Dismissed

Bhawani Shanker Vs Ram Pal and others

Allahabad High Court · (1946) 02 AHC CK 0004

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High Courts26 Feb 1946Dismissed

Shah Zada Mohd Amir Ali Khan Vs Bhagwan Din

Allahabad High Court · (1946) 02 AHC CK 0021

Civil Procedure Code, 1908 (CPC) — Section 100Oudh Courts Act, 1925 — Section 14(2)Uttar Pradesh Tenancy Act, 1939 — Section 269
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