High Courts03 Apr 1946Dismissed
Bhagwati Prasad Vs Chatrapal and others
Allahabad High Court · (1946) 04 AHC CK 0005
COURT ARCHIVE
Allahabad High Court judgments, 1946
280 judgments · page 10 of 14
High Courts02 Apr 1946Allowed
Municipal Board, Rae Bareli Vs Suraj Bali
Allahabad High Court · (1946) 04 AHC CK 0044
Uttar Pradesh General Clauses Act, 1904 — Section 23(5)Uttar Pradesh Municipalities Act, 1916 — Section 209, 211
High Courts02 Apr 1946Dismissed
Kalika Singh and another Vs Shir Radha Krishnaji Maharaj Birajman Mandir Nabi Kot Nandana
Allahabad High Court · (1946) 04 AHC CK 0031
Transfer of Property Act, 1882 — Section 5Uttar Pradesh Land Revenue Act, 1901 — Section 34(5)
High Courts02 Apr 1946Dismissed
Umrao and another Vs Behari Lal
Allahabad High Court · (1946) 04 AHC CK 0014
High Courts02 Apr 1946Dismissed
Babu Khan and others Vs Hukum Singh and another
Allahabad High Court · (1946) 04 AHC CK 0011
High Courts01 Apr 1946
Jwala Bank Ltd., Benares and others Vs Sheobodh Chandra Banerji and others
Allahabad High Court · (1946) 04 AHC CK 0049
High Courts01 Apr 1946Disposed Off
Rishidev Sondhi Vs Dhampur Sugar Mills
Allahabad High Court · (1946) 04 AHC CK 0036
High Courts01 Apr 1946Dismissed
Narendra Singh Ju Deo Vs Junior Secretary, Board of Revenue
Allahabad High Court · (1946) 04 AHC CK 0026
High Courts01 Apr 1946Dismissed
Mt. Shamim Fatma Vs Ahmad Ullah Khan
Allahabad High Court · (1946) 04 AHC CK 0008
High Courts01 Apr 1946
Siri Kishan Das and another Vs Mohd. Nazir and another
Allahabad High Court · (1946) 04 AHC CK 0006
High Courts29 Mar 1946Allowed
Beopar Sahayak Bank, Ltd. Vs Mahesh Parshad and Another
Allahabad High Court · (1946) 03 AHC CK 0014
Agriculturists Relief Act — Section 32
High Courts29 Mar 1946Dismissed
Ram Manorath Vs Ram Bhulawan and another
Allahabad High Court · (1946) 03 AHC CK 0002
Limitation Act, 1963 — Section 19, 4
High Courts28 Mar 1946Dismissed
Munnu Chamar Vs Hari Narain and another
Allahabad High Court · (1946) 03 AHC CK 0005
High Courts27 Mar 1946Allowed
Sheo Dutt and Others Vs Phusi Ram and Others
Allahabad High Court · (1946) 03 AHC CK 0025
Partnership Act, 1932 — Section 69(2), 69(3)(a)
High Courts27 Mar 1946Dismissed
Naubahar Singh and Others Vs Kr. Aditvir Singh and Others
Allahabad High Court · (1946) 03 AHC CK 0023
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts27 Mar 1946Dismissed
Ganga Sahai Vs Mt. Nafis Bano and Others
Allahabad High Court · AIR 1946 All 508 : (1946) 16 AWR 614
High Courts27 Mar 1946Dismissed
Gaya Lal Vs Emperor
Allahabad High Court · (1946) 03 AHC CK 0004
Arms Act, 1959 — Section 19(1)Evidence Act, 1872 — Section 167, 53
High Courts22 Mar 1946Dismissed
Hazari Ram and Others Vs Firm Umrao Singh Sewati Lal and Another
Allahabad High Court · AIR 1946 All 512 : (1946) 16 AWR 551
High Courts21 Mar 1946Disposed Of
Kallu Vs Phundan
Allahabad High Court · AIR 1946 All 488 : (1946) 16 AWR 413