High Courts30 Apr 1946Dismissed
Ali Yaqin Vs Bhagwan Das and others
Allahabad High Court · (1946) 04 AHC CK 0043
COURT ARCHIVE
Allahabad High Court judgments, 1946
280 judgments · page 8 of 14
High Courts30 Apr 1946Disposed Of
MST. SARJU BAI Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1947) 15 ITR 137
Income Tax Act, 1961 — Section 66
High Courts29 Apr 1946Dismissed
Raghubar Dayal Vs Panna Lal and others
Allahabad High Court · (1946) 04 AHC CK 0001
High Courts26 Apr 1946Dismissed
Triloki Nath Misra and others Vs Dalsinger Naik
Allahabad High Court · (1946) 04 AHC CK 0046
High Courts26 Apr 1946Dismissed
Madho Singh and another Vs Jang Bahadur and others
Allahabad High Court · (1946) 04 AHC CK 0016
High Courts25 Apr 1946Dismissed
Bandhu Lal Vs Bhagwan Das and others
Allahabad High Court · (1946) 04 AHC CK 0034
High Courts25 Apr 1946Allowed
Lachmi Chand Vs Madanlal Khemka
Allahabad High Court · (1946) 04 AHC CK 0002
High Courts24 Apr 1946Allowed
Hirlal Phoolchand Vs Commissioner of Income Tax
Allahabad High Court · AIR 1948 All 131
Income Tax Act, 1961 — Section 66
High Courts24 Apr 1946Dismissed
HIRA LAL PHOOLCHAND Vs COMMISSIONER OF Income Tax C. P., U. P. and BERAR.
Allahabad High Court · (1947) 15 ITR 205
Income Tax Act, 1961 — Section 66
High Courts24 Apr 1946Dismissed
Sheikh Mohammad Vs Mt. Rukmina Kunwar and Others
Allahabad High Court · AIR 1946 All 506 : (1946) 16 AWR 520
High Courts24 Apr 1946
BENOY RATAN BANERJI Vs COMMISSIONER OF Income Tax, U. P. C. P. AND BERAR.
Allahabad High Court · (1947) 15 ITR 98
Income Tax Act, 1961 — Section 2(1)(a), 66
High Courts24 Apr 1946
GOPI MOHAN AND SONS Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 15 ITR 220
Income Tax Act, 1961 — Section 25A, 66(1)
High Courts18 Apr 1946Allowed
L. Baij Nath Vs Mt. Ram Pyari
Allahabad High Court · (1946) 04 AHC CK 0010
High Courts18 Apr 1946
COMMISSIONER OF Income Tax C. P. and U. P. Vs SHRI THAKURJI LAKSHMI NATHJI.
Allahabad High Court · (1947) 15 ITR 215
Income Tax Act, 1961 — Section 4(3)(i)
High Courts17 Apr 1946Dismissed
Bhagwat Pershad Vs Ganga Din and another
Allahabad High Court · (1946) 04 AHC CK 0048
High Courts17 Apr 1946Dismissed
NAND RAM CHHOTEY LAL Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 15 ITR 121
Income Tax Act, 1961 — Section 66(2)
High Courts16 Apr 1946Allowed
Khursned Jahan Begum and others Vs Qamqam Ali and others
Allahabad High Court · (1946) 04 AHC CK 0038
Civil Procedure Code, 1908 (CPC) — Section 92Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 42
High Courts16 Apr 1946Allowed
Banshi and others Vs B. Sobhnath Singh and another
Allahabad High Court · (1946) 04 AHC CK 0027
High Courts16 Apr 1946Dismissed
Syed Ahmad Zaki and others Vs Shyam Lal
Allahabad High Court · (1946) 04 AHC CK 0024
Uttar Pradesh Debt Redemption Act, 1940 — Section 10, 8, 9