High Courts29 Jul 1946Dismissed
Mohd. Basit Ali Khan and Others Vs Municipal Board
Allahabad High Court · AIR 1948 All 112 : (1947) 17 AWR 297
Uttar Pradesh Municipalities Act, 1916 — Section 186
COURT ARCHIVE
Allahabad High Court judgments, 1946
280 judgments · page 6 of 14
High Courts29 Jul 1946Dismissed
Irtiza Karim and others Vs Misri Lal and others
Allahabad High Court · (1946) 07 AHC CK 0004
Uttar Pradesh Debt Redemption Act, 1940 — Section 21, 4
High Courts25 Jul 1946Allowed
Baij Nath and others Vs Emperor
Allahabad High Court · (1946) 07 AHC CK 0013
High Courts25 Jul 1946Dismissed
Ajudhia Prasad Vs The U.P. Govt.
Allahabad High Court · (1946) 07 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 8Limitation Act, 1963 — Article 182
High Courts23 Jul 1946Dismissed
Sudama Vs Brij Gopal Das
Allahabad High Court · AIR 1948 All 36 : (1947) 17 AWR 15
High Courts22 Jul 1946Dismissed
Anand Behari Lal Vs Shah Mohammad Hafiz Ata and others
Allahabad High Court · (1946) 07 AHC CK 0011
Civil Procedure Code, 1908 (CPC) — Section 115Encumbered Estates Act, 1934 — Section 4
High Courts22 Jul 1946Dismissed
Suiti Devi and another Vs Benarsi Das Bhagwan Das
Allahabad High Court · (1946) 07 AHC CK 0010
Stamp Act, 1899 — Section 2(16)(b)
High Courts22 Jul 1946Dismissed
Kunwar Kalka Singh and another Vs Kunwak Badri Singh and another
Allahabad High Court · (1946) 07 AHC CK 0002
Contract Act, 1872 — Section 65, 66
High Courts18 Jul 1946Dismissed
Noor Mohammad and others Vs Ikram Husain and others
Allahabad High Court · (1946) 07 AHC CK 0005
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4Uttar Pradesh Regulation of Sales Act, 1934 — Section 4
High Courts21 May 1946Dismissed
Kishan Lal Gupta Vs Emperor
Allahabad High Court · (1946) 05 AHC CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 297Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 420
High Courts09 May 1946Allowed
Moulvi Ghulam Mohiuddin and Others Vs Hafiz Abdul Rashid alias Munnoo and Others
Allahabad High Court · (1946) 05 AHC CK 0026
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 May 1946Dismissed
Raj Bahadur and another Vs Emperor
Allahabad High Court · (1946) 05 AHC CK 0024
High Courts09 May 1946Dismissed
Abdul Razzaq Vs Emperor
Allahabad High Court · (1946) 05 AHC CK 0019
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 447
High Courts09 May 1946Dismissed
Radha Mohan and others Vs Mrs. Eliza Jane Hilt and others
Allahabad High Court · (1946) 05 AHC CK 0008
High Courts09 May 1946Allowed
Ghulam Mohiuddin and others Vs Hafiz Abdul Rashid and others
Allahabad High Court · (1946) 05 AHC CK 0002
High Courts09 May 1946
Beni Madho and others Vs Major A.U. John and others
Allahabad High Court · (1946) 05 AHC CK 0001
High Courts08 May 1946Dismissed
Mt. Ram Kuer Vs Iqbal Narain Singh and others
Allahabad High Court · (1946) 05 AHC CK 0027
High Courts08 May 1946Disposed Of
Babu Kishan Chand Vs Habib Ullah
Allahabad High Court · AIR 1946 All 448 : (1946) 16 AWR 534