High Courts08 Aug 1946Dismissed

Mst. Barko Vs Habiba Khanam and another

Allahabad High Court · (1946) 08 AHC CK 0011

Agriculturists Relief Act — Section 12Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Debt Redemption Act, 1940 — Section 8
High Courts01 Aug 1946Allowed

Bharosey Vs Emperor

Allahabad High Court · (1946) 08 AHC CK 0006

Criminal Procedure Code, 1898 (CrPC) — Section 509Penal Code, 1860 (IPC) — Section 304