High Courts08 May 1946Allowed
Misr. Kausilla Devi Vs Jagdish and Another
Allahabad High Court · (1946) 05 AHC CK 0018
Contract Act, 1872 — Section 23(b)Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Allahabad High Court judgments, 1946
280 judgments · page 7 of 14
High Courts08 May 1946Dismissed
The Benares Bank Ltd., Benares Vs Bhagwan Das and others and Ratanlal and another
Allahabad High Court · (1946) 05 AHC CK 0017
High Courts08 May 1946Allowed
Suchit Prasad Rai and Others Vs Shyama Narain Rai and Other
Allahabad High Court · (1946) 05 AHC CK 0004
Uttar Pradesh Tenancy Act, 1939 — Section 288
High Courts08 May 1946Dismissed
M. Ulfat Rai Vs Birendra Singh
Allahabad High Court · (1946) 05 AHC CK 0003
High Courts07 May 1946Allowed
Messrs. A.H. Wheeler and Co., Allahabad Vs The Commissioner of Income Tax, U.P. and C.P. and Berar, Lucknow
Allahabad High Court · (1946) 05 AHC CK 0028
Excess Profits Tax Act, 1940 — Section 8(2)
High Courts07 May 1946Disposed Off
Allah Rahul Almin through Syed Mohd. Mahbub Ali Vs Ganga Sahai and Others
Allahabad High Court · (1946) 05 AHC CK 0025
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3
High Courts07 May 1946Allowed
Mohan Lal Vs Roop Kishore and Another
Allahabad High Court · AIR 1948 All 125
Oaths Act, 1873 — Section 10, 9
High Courts07 May 1946Allowed
A. H. WHEELER and CO. Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 15 ITR 19
Excess Profits Tax Act, 1940 — Section 21Income Tax Act, 1961 — Section 66(1)
High Courts07 May 1946Dismissed
Bharat Singh Vs Mt. Chadi and another
Allahabad High Court · (1946) 05 AHC CK 0016
High Courts03 May 1946Disposed Of
KEDAR NATH Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 17 AWR 233 : (1947) 15 ITR 224
Income Tax Act, 1961 — Section 34, 66(1)
High Courts03 May 1946Allowed
Seth Harcharan Lal Vs Seth Ratan Lal Gatani
Allahabad High Court · (1946) 05 AHC CK 0014
Civil Procedure Code, 1908 (CPC) — Section 20(c)Contract Act, 1872 — Section 4
High Courts03 May 1946Dismissed
Ram Nath Vs Deokinandan Krishna and others
Allahabad High Court · (1946) 05 AHC CK 0005
High Courts02 May 1946Allowed
Firm Rambux Nath Mal Vs Firm Mansaram Murlidhar
Allahabad High Court · (1946) 05 AHC CK 0012
High Courts01 May 1946
GANESHILAL AND SONS Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1947) 15 ITR 1
Income Tax Act, 1961 — Section 66(1)
High Courts01 May 1946Dismissed
Cawnpore Municipal Board Vs Pt. Tirjugi Narain
Allahabad High Court · (1946) 05 AHC CK 0006