High Courts17 Oct 1946Dismissed
Rahmanul Hasan Vs Zahurul Hasan and another
Allahabad High Court · (1946) 10 AHC CK 0004
COURT ARCHIVE
Allahabad High Court judgments, 1946
280 judgments · page 3 of 14
High Courts16 Oct 1946Dismissed
Raja Ram Vs Chotey Lal and Another
Allahabad High Court · (1946) 10 AHC CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts16 Oct 1946
Rasul Ahmad Vs Emperor through Akabar Ali
Allahabad High Court · (1946) 10 AHC CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(c)Penal Code, 1860 (IPC) — Section 193, 467
High Courts15 Oct 1946Allowed
RAM DATTA SITA RAM OF BASTI, IN RE.
Allahabad High Court · (1947) 15 ITR 61
Income Tax Act, 1961 — Section 66(3)
High Courts14 Oct 1946Dismissed
Kunj Behari Vs Emperor
Allahabad High Court · (1946) 10 AHC CK 0011
Criminal Procedure Code, 1898 (CrPC) — Section 415Penal Code, 1860 (IPC) — Section 379
High Courts14 Oct 1946Dismissed
Gokul Prasad and others Vs Mahant Hari Saran Das and another
Allahabad High Court · (1946) 10 AHC CK 0010
Evidence Act, 1872 — Section 11
High Courts14 Oct 1946Dismissed
Chitta alias Chhotey Lal and others Vs Emperor
Allahabad High Court · (1946) 10 AHC CK 0002
Arms Act, 1959 — Section 19(f)
High Courts11 Oct 1946Allowed
Taiyaba Begum and Others Vs Lal Krishna Bans Singh
Allahabad High Court · (1946) 10 AHC CK 0016
High Courts08 Oct 1946Dismissed
Jawahir and Others Vs Jadu
Allahabad High Court · AIR 1949 All 120 : (1948) 18 AWR 23
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12Uttar Pradesh Tenancy Act, 1939 — Section 288
High Courts07 Oct 1946Dismissed
Sahu Shib Shakti Saran and another Vs Piarey Lal and others
Allahabad High Court · (1946) 10 AHC CK 0014
High Courts27 Sept 1946
Municipal Board, Jhansi Vs Mst. Hans Mukhi Devi
Allahabad High Court · (1946) 09 AHC CK 0011
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts27 Sept 1946Disposed Of
Bishwanath Singh Vs Abdul Jabbar and Others
Allahabad High Court · AIR 1948 All 19 : (1947) 17 AWR 360
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1870 — Section 13
High Courts26 Sept 1946Allowed
Barhma and others Vs Emperor
Allahabad High Court · (1946) 09 AHC CK 0019
Penal Code, 1860 (IPC) — Section 307, 396
High Courts26 Sept 1946Dismissed
Sri Narain Dube Vs Jang Bahadur and Others
Allahabad High Court · (1946) 09 AHC CK 0009
United Provinces Regulation of Agricultural Credit Act, 1940 — Section 12
High Courts24 Sept 1946Allowed
Husain Mirza and others Vs Raghubar Dayal and others
Allahabad High Court · (1946) 09 AHC CK 0016
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 100
High Courts23 Sept 1946
Ram Chand and Another Vs Emperor
Allahabad High Court · (1946) 09 AHC CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts20 Sept 1946Dismissed
Jagannath Vs Emperor
Allahabad High Court · (1946) 09 AHC CK 0015
Criminal Procedure Code, 1898 (CrPC) — Section 260(1)
High Courts20 Sept 1946Dismissed
Debi Prasad and others Vs Sarabjit Singh
Allahabad High Court · (1946) 09 AHC CK 0014
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96, 47
High Courts19 Sept 1946Dismissed
Mt. Sheo Kali Kuar Vs Mt. Jaleba Kuar
Allahabad High Court · AIR 1948 All 56
Limitation Act, 1963 — Article 142