High Courts31 Jan 1946Dismissed
Bashir Ahmad Vs Chandu Lal
Allahabad High Court · (1946) 01 AHC CK 0005
COURT ARCHIVE
Allahabad High Court judgments, 1946
280 judgments · page 13 of 14
High Courts30 Jan 1946Dismissed
Mahadeo Prasad Vs Ghulam Mohammad
Allahabad High Court · (1946) 01 AHC CK 0004
High Courts29 Jan 1946Dismissed
Raja Muhammad Azam Khan Vs Hamid Shah and Maqbool Ahmad Shah
Allahabad High Court · (1946) 01 AHC CK 0001
Mussalman Wakf Validating Act, 1913 — Section 3(a)
High Courts28 Jan 1946Dismissed
Chunni Lal and another Vs Emperor
Allahabad High Court · (1946) 01 AHC CK 0036
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts28 Jan 1946Dismissed
L. Gillumal Vs Emperor
Allahabad High Court · AIR 1946 All 393 : (1946) 16 AWR 185
High Courts26 Jan 1946Allowed
Mahabir Vs Asharfi
Allahabad High Court · (1946) 01 AHC CK 0012
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 88
High Courts23 Jan 1946Allowed
Chhatanki and another Vs Avadh Narain Sahib and another
Allahabad High Court · (1946) 01 AHC CK 0011
Oudh Courts Act, 1925 — Section 12(2)Provincial Insolvency Act, 1920 — Section 75
High Courts23 Jan 1946
Mt. Bhagwati Vs Sant Lal
Allahabad High Court · AIR 1946 All 360 : (1946) 16 AWR 59
High Courts23 Jan 1946Allowed
Emperor Vs Kesri and others
Allahabad High Court · (1946) 01 AHC CK 0002
High Courts22 Jan 1946Allowed
Mt. Sofia Begam Vs Syed Zaheer Hasan Rizvi
Allahabad High Court · (1946) 01 AHC CK 0039
High Courts22 Jan 1946Dismissed
Irshad Husain Vs Bakhshish Husain and others
Allahabad High Court · (1946) 01 AHC CK 0022
Encumbered Estates Act, 1934 — Section 14, 4
High Courts22 Jan 1946Dismissed
Azam Qadar Vs Jagannath and others
Allahabad High Court · (1946) 01 AHC CK 0016
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1908 — Section 15Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts22 Jan 1946Dismissed
Mahabir Prasad Vs Raja Mohan Manucha and others
Allahabad High Court · (1946) 01 AHC CK 0015
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 47
High Courts22 Jan 1946Dismissed
Syed Munsif Jahan Vs Rajendra Prasad and others
Allahabad High Court · (1946) 01 AHC CK 0014
Encumbered Estates Act, 1934 — Section 4
High Courts21 Jan 1946Dismissed
Nasir Ahmad Khan Vs Akbar Khan and others
Allahabad High Court · (1946) 01 AHC CK 0035
Uttar Pradesh Tenancy Act, 1939 — Section 296
High Courts18 Jan 1946Dismissed
Ram Saran Das and Others Vs Murlidhar and Others
Allahabad High Court · (1946) 01 AHC CK 0038
Limitation Act, 1963 — Section 15
High Courts18 Jan 1946Dismissed
Murlidhar and others Vs Ram Saran Das and others
Allahabad High Court · (1946) 01 AHC CK 0032
High Courts18 Jan 1946Dismissed
Bachia Mistri Vs Shanti
Allahabad High Court · AIR 1946 All 473 : (1946) 16 AWR 253
High Courts17 Jan 1946Disposed Of
Bhola Vs Mt. Ram Rati
Allahabad High Court · AIR 1946 All 425 : (1946) 16 AWR 224
High Courts17 Jan 1946Allowed
Dr. N.G. Chatterji and Another Vs Emperor
Allahabad High Court · AIR 1946 All 416 : (1946) 16 AWR 439