High Courts05 Dec 1923Dismissed
Karim Bakhsh Vs Wahaj-Ud-Din and Others
Allahabad High Court · AIR 1924 All 427 : (1924) ILR (All) 214
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 3 of 35
High Courts05 Dec 1923Allowed
Ganeshi Lal Vs Nobin Chandra Bose and Others
Allahabad High Court · AIR 1925 All 36
High Courts05 Dec 1923
Babu Ram Vs Musammat Kokla
Allahabad High Court · (1924) ILR (All) 210
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts05 Dec 1923
Hira Lal Vs Khairati Lal
Allahabad High Court · AIR 1924 All 360 : (1924) ILR (All) 211 : 78 Ind. Cas. 1037
High Courts04 Dec 1923Dismissed
Mahabir Vs Manohar Singh
Allahabad High Court · AIR 1924 All 540 : (1924) ILR (All) 208 : 79 Ind. Cas. 816
High Courts04 Dec 1923Dismissed
Dildar Vs Shukrullah and Others
Allahabad High Court · (1923) 12 AHC CK 0009
High Courts03 Dec 1923Disposed Of
Mt. Rameshra and others Vs Kalpoo Rai and another
Allahabad High Court · (1923) 12 AHC CK 0045
High Courts03 Dec 1923Dismissed
Bindeshwari Prasad Tiwari Vs Hanuman Prasad Tiwari
Allahabad High Court · (1923) 12 AHC CK 0041
High Courts03 Dec 1923Dismissed
Kalyan Rai Vs Jagannath and Others
Allahabad High Court · AIR 1925 All 130 : 78 Ind. Cas. 1033
High Courts03 Dec 1923Dismissed
Bhullan Singh Vs Khushi Ram and Others
Allahabad High Court · AIR 1924 All 229 : 79 Ind. Cas. 320
Evidence Act, 1872 — Section 92
High Courts03 Dec 1923
Man Singh Vs Madho Singh and Others
Allahabad High Court · AIR 1924 All 430 : 79 Ind. Cas. 599
North Western Provinces Tenancy Act, 1901 — Section 57
High Courts30 Nov 1923
Babban Pande Vs Lachhman Chaudhri and Another
Allahabad High Court · (1924) ILR (All) 205
High Courts30 Nov 1923
Babban Panday Vs Lachhman Chaudhri and Another
Allahabad High Court · AIR 1924 All 371 : 79 Ind. Cas. 584
High Courts30 Nov 1923
Sharif Ahmad Alwi Vs Muhammad and Another
Allahabad High Court · (1924) ILR (All) 148
High Courts29 Nov 1923
Kishun Singh Vs Emperor
Allahabad High Court · AIR 1924 All 455 : 81 Ind. Cas. 260
Whipping Act, 1909 — Section 5
High Courts29 Nov 1923
Emperor Vs Kishan Singh
Allahabad High Court · (1924) ILR (All) 174
Penal Code, 1860 (IPC) — Section 436
High Courts29 Nov 1923
Jawahir Lal Vs Jarau Lal and Others
Allahabad High Court · AIR 1924 All 350 : (1924) ILR (All) 192 : 79 Ind. Cas. 861
Transfer of Property Act, 1882 — Section 6
High Courts28 Nov 1923Disposed Of
The Municipal Board of Benares Vs A.C. Mukerji and Others
Allahabad High Court · (1924) ILR (All) 175