COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 4 of 35
Gobind Ram Vs Emperor
Allahabad High Court · AIR 1924 All 558 : 81 Ind. Cas. 100
Ghanram Rai and Another Vs Emperor
Allahabad High Court · AIR 1924 All 453 : 83 Ind. Cas. 498
A.C. Mukerji Vs The Municipal Board
Allahabad High Court · (1923) 11 AHC CK 0001
Joshi Shib Prakash and Others Vs Jhinguria and Others
Allahabad High Court · (1924) ILR (All) 144 : 78 Ind. Cas. 416
Rukka and Others Vs Chhiddu and Others
Allahabad High Court · 84 Ind. Cas. 522
Ram Charan Lal Vs Dharam Singh and another
Allahabad High Court · (1923) 11 AHC CK 0049
Ram Charan Lal Vs Dharam Singh and Another
Allahabad High Court · (1924) ILR (All) 173 : 79 Ind. Cas. 626
Emperor Vs Sheo Baran Singh
Allahabad High Court · AIR 1924 All 438 : 81 Ind. Cas. 705
Nandan Singh Vs Guptar Singh and Others
Allahabad High Court · AIR 1924 All 424 : 79 Ind. Cas. 630
Dhanraj Misir Vs Rameshwar Misir
Allahabad High Court · AIR 1924 All 227 : 78 Ind. Cas. 904
Rajrangisingh Vs Sheo Barat
Allahabad High Court · 78 Ind. Cas. 531
Kanhaiya Lal Vs Musammat Azmatunnisa
Allahabad High Court · AIR 1924 All 840 : 78 Ind. Cas. 877
Purun Singh Vs Dat Ram and Others
Allahabad High Court · 79 Ind. Cas. 645
Wazir Husain Vs Karamat and Another
Allahabad High Court · (1924) ILR (All) 140
Puran Singh Vs Dat Ram and Others
Allahabad High Court · AIR 1924 All 447 : (1924) ILR (All) 165
Ganesh Singh Vs Jai Mangal Singh and Another
Allahabad High Court · AIR 1924 All 723 : 84 Ind. Cas. 1017
Musammat Zamani Begam Vs Khan Muhammad Khan and Musammat Asghari Begam
Allahabad High Court · 81 Ind. Cas. 586
Khan Muhammad Khan Vs Zamani Begam and Asghari Begam
Allahabad High Court · (1924) ILR (All) 142
Gadodia and Co. Vs The Great Indian Peninsula Railway Company
Allahabad High Court · AIR 1924 All 254 : (1924) ILR (All) 161