High Courts06 Nov 1923Dismissed
Thakur Mahipal Singh Vs Athal Singh and Another
Allahabad High Court · AIR 1925 All 5
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 6 of 35
High Courts06 Nov 1923
Ganga Prasad and Another Vs Ganesh Lal and Others
Allahabad High Court · 79 Ind. Cas. 332
High Courts05 Nov 1923Dismissed
Ghasi Ram and Others Vs Pandit Bhola Nath and Another
Allahabad High Court · AIR 1924 All 153 : 79 Ind. Cas. 314
High Courts05 Nov 1923
Bhola Nath and Another Vs Ghasi Ram and Others
Allahabad High Court · (1924) ILR (All) 115
High Courts31 Oct 1923Dismissed
Piyare Lal Vs Bed Ram
Allahabad High Court · AIR 1924 All 814 : 78 Ind. Cas. 849
Limitation Act, 1963 — Article 120, 144
High Courts31 Oct 1923Dismissed
Emperor Vs Bidha
Allahabad High Court · AIR 1924 All 319 : (1924) ILR (All) 114 : 81 Ind. Cas. 142
Penal Code, 1860 (IPC) — Section 73
High Courts31 Oct 1923
Emperor Vs Chitar Singh
Allahabad High Court · (1924) ILR (All) 158 : 82 Ind. Cas. 705
High Courts31 Oct 1923
Gulab Vs Bhagwan Das and Others
Allahabad High Court · 79 Ind. Cas. 577
North Western Provinces Tenancy Act, 1901 — Section 4
High Courts31 Oct 1923
Kesri Singh Vs Channo
Allahabad High Court · AIR 1924 All 837 : 78 Ind. Cas. 955
High Courts30 Oct 1923
Sat Dhar Vs Ram Chandra and Another
Allahabad High Court · (1924) ILR (All) 153
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts30 Oct 1923Disposed Of
Ram Chand and Others Vs Maula Bakhsh and Others
Allahabad High Court · (1924) ILR (All) 110
Evidence Act, 1872 — Section 41
High Courts30 Oct 1923
Ram Chand and Others Vs Maula Baksh and Others
Allahabad High Court · AIR 1924 All 178 : 79 Ind. Cas. 310
Evidence Act, 1872 — Section 41, 42
High Courts30 Oct 1923
Bans Lochan Rai Vs Jagannath Lal and Others
Allahabad High Court · 78 Ind. Cas. 873
High Courts29 Oct 1923
Ghariba and Others Vs Emperor
Allahabad High Court · AIR 1924 All 269 : 81 Ind. Cas. 238
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts26 Oct 1923Dismissed
Emperor Vs Aladin
Allahabad High Court · (1924) ILR (All) 107
Arms Act, 1959 — Section 19(f)
High Courts21 Oct 1923
Sat Narain Prasad and Others Vs Ram Auter and Others
Allahabad High Court · 78 Ind. Cas. 221
High Courts20 Oct 1923
Ram Chand and others Vs Maula Baksh and others
Allahabad High Court · (1923) 10 AHC CK 0004
High Courts09 Oct 1923Dismissed
Uttam Chand Singh Vs Emperor
Allahabad High Court · 85 Ind. Cas. 46
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 123