High Courts09 Jan 1923
Abul Nasar Rashiduddin Ahmad Khan Vs Lalta Prasad and Another
Allahabad High Court · AIR 1923 All 315 : 71 Ind. Cas. 1018
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
