High Courts12 Jan 1923Dismissed
Tirlok Saithwar Vs Lalsa Saithwar and Others
Allahabad High Court · (1923) 01 AHC CK 0008
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 34 of 35
High Courts11 Jan 1923Dismissed
Ram Din Singh Vs Naujadak Singh and Others
Allahabad High Court · AIR 1923 All 484 : 71 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts11 Jan 1923Dismissed
Kanhaiya Lal Vs Musammat Gora and Another
Allahabad High Court · AIR 1923 All 436 : 71 Ind. Cas. 564
High Courts11 Jan 1923Disposed Of
Dip Narain Singh and Others Vs Ram Raghubar Lal
Allahabad High Court · (1923) 01 AHC CK 0055
High Courts11 Jan 1923Dismissed
Sheo Ram Koeri and Others Vs Ikram-un-Nissa Bibi and Others
Allahabad High Court · (1923) ILR (All) 316
High Courts11 Jan 1923Dismissed
Sri Ridhnath Mahadeoji and Another Vs Sheo Ramji and Others
Allahabad High Court · (1923) ILR (All) 319
High Courts11 Jan 1923Dismissed
Ram Ghulam Shukul and Others Vs Suraj Narayan Prasad and Sadho Saran Shukul and Others
Allahabad High Court · (1923) ILR (All) 321
High Courts11 Jan 1923
Sheo Ramji and Others Vs Sri Ridhnath Mahadeoji and Another
Allahabad High Court · AIR 1923 All 282 : 71 Ind. Cas. 480
High Courts11 Jan 1923
Sheo Ram Koeri and Others Vs Musammat Ikramunnissa Bibi and Others
Allahabad High Court · 71 Ind. Cas. 631
Limitation Act, 1963 — Section 18
High Courts11 Jan 1923
Lala Ram Raghubir Lal Vs Babu Dip Narain Singh and Others
Allahabad High Court · AIR 1923 All 287 : 71 Ind. Cas. 749
High Courts11 Jan 1923
Suraj Narayan Prasad Pande Vs Ram Ghulam Shukul and Others
Allahabad High Court · 76 Ind. Cas. 1050
High Courts11 Jan 1923Dismissed
Sheo Ram Koeri and others Vs Ikramunnissa Bibi and others
Allahabad High Court · (1923) 01 AHC CK 0004
High Courts10 Jan 1923Dismissed
Mata Palat and Others Vs Emperor
Allahabad High Court · 74 Ind. Cas. 715
High Courts10 Jan 1923Dismissed
Mukhtara Vs Sardara
Allahabad High Court · AIR 1923 All 417 : 71 Ind. Cas. 444
High Courts10 Jan 1923
Abdul Wahid Vs The Municipal Board
Allahabad High Court · AIR 1923 All 267 : 71 Ind. Cas. 1032
United Provinces Municipalities Act, 1916 — Section 326United Provinces Municipalities Act, 1916 — Section 326United Provinces Municipalities Act, 1916 — Section 326
High Courts10 Jan 1923
Mata Palat and others Vs King-Emperor
Allahabad High Court · (1923) 01 AHC CK 0014
High Courts10 Jan 1923
Badri Upadhia and Others Vs Dwarka Upadhia and Another
Allahabad High Court · AIR 1923 All 416 : 71 Ind. Cas. 559
High Courts09 Jan 1923Dismissed
Ram Charitra Vs Mohan Dei and Another
Allahabad High Court · AIR 1923 All 210 : (1923) ILR (All) 309
High Courts09 Jan 1923
Ram Charitra Vs Musammat Mohan Dei and Another
Allahabad High Court · 71 Ind. Cas. 488
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
High Courts09 Jan 1923
Lachman Das and Another Vs Mulchand and Another
Allahabad High Court · AIR 1923 All 411 : 71 Ind. Cas. 441