High Courts29 Jan 1923Dismissed
Parsotam Dass Vs Shiam Lal
Allahabad High Court · 82 Ind. Cas. 513
Civil Procedure Code, 1908 (CPC) — Section 151Judicature Act, 1873 — Section 24
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 32 of 35
High Courts29 Jan 1923Dismissed
Cawnpore Cotton Mills Co. Ld. Vs Great Indian Peninsula Railway
Allahabad High Court · AIR 1923 All 301 : (1923) ILR (All) 353
High Courts29 Jan 1923
The Cawnpore Cotton Mills Co. Limited Vs The Great Indian Peninsular Railway
Allahabad High Court · 71 Ind. Cas. 614
Railways Act, 1890 — Section 77
High Courts26 Jan 1923Allowed
Shib Lal Vs Bidha Singh and Rup Singh and Others
Allahabad High Court · 72 Ind. Cas. 140
High Courts26 Jan 1923Disposed Of
Fateh Singh Vs Thakur Rukmini Ramanji Maharaj
Allahabad High Court · AIR 1923 All 387 : (1923) ILR (All) 339
High Courts26 Jan 1923Dismissed
Jeot Ram Vs Gopi Ram and Another and Sheo Nath Prasad and Another
Allahabad High Court · (1923) 01 AHC CK 0039
High Courts26 Jan 1923
Kesho Ram Vs Peare Lal and Others
Allahabad High Court · 71 Ind. Cas. 761
Oaths Act, 1969 — Section 8, 9Oaths Act, 1969 — Section 8, 9Oaths Act, 1969 — Section 8, 9
High Courts26 Jan 1923Dismissed
Fateh Singh and Others Vs Thakur Rukmini Rawanji Maharaj
Allahabad High Court · (1923) 01 AHC CK 0001
High Courts25 Jan 1923Dismissed
S.T. Gadre Vs Brijnandan Saran
Allahabad High Court · AIR 1923 All 319 : 84 Ind. Cas. 538
Limitation Act, 1963 — Section 14, 5Provincial Small Cause Courts Act, 1887 — Section 17Limitation Act, 1963 — Section 14, 5
High Courts25 Jan 1923Allowed
Lalta Prasad Vs Kharga and Another
Allahabad High Court · (1923) 01 AHC CK 0072
High Courts25 Jan 1923Allowed
Ramji Das and Another Vs Mihin Lal
Allahabad High Court · AIR 1923 All 441 : 71 Ind. Cas. 654
Evidence Act, 1872 — Section 114
High Courts25 Jan 1923Dismissed
Inayat Husain and Others Vs Faiz Muhammad and Others
Allahabad High Court · 71 Ind. Cas. 767
Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Jan 1923Dismissed
Faiz Muhammad and Others Vs Inayat Husain and Others
Allahabad High Court · (1923) ILR (All) 335
High Courts25 Jan 1923Dismissed
Brijnandan Saran Vs Gadre
Allahabad High Court · (1923) ILR (All) 332
High Courts25 Jan 1923
Babu Narin Das Vs Behari Kahar
Allahabad High Court · AIR 1924 All 724 : 78 Ind. Cas. 844
Easements Act, 1882 — Section 15
High Courts24 Jan 1923Dismissed
Hub Ali and another Vs Emperor
Allahabad High Court · (1923) 01 AHC CK 0084
High Courts24 Jan 1923Dismissed
Musammat Sukhrani Kunwar Vs Bhukhan Singh and Others
Allahabad High Court · 71 Ind. Cas. 628
United Provinces Town Improvement Act, 1919 — Section 56, 59
High Courts24 Jan 1923Disposed Of
Musammat Anandi Vs Emperor
Allahabad High Court · AIR 1923 All 327 : 71 Ind. Cas. 689
Criminal Procedure Code, 1898 (CrPC) — Section 471Evidence Act, 1872-
High Courts23 Jan 1923Dismissed
Hulas Rai Vs P. Sohan Lal
Allahabad High Court · AIR 1923 All 443 : 71 Ind. Cas. 620
Specific Relief Act, 1877 — Section 54(s)