North Western Provinces Tenancy Act, 1901 — Section 198(2)North Western Provinces Tenancy Act, 1901 — Section 198(2)North Western Provinces Tenancy Act, 1901 — Section 198(2)

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High Courts08 Feb 1923

Musammat Kaneez Fatima Begum Vs Ram Nanda Dhar Dube and Others

Allahabad High Court · AIR 1923 All 331 : 73 Ind. Cas. 977

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2

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High Courts06 Feb 1923Dismissed

Sadar Singh Kondari Vs Amar Singh Kondari

Allahabad High Court · 71 Ind. Cas. 991(1)

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High Courts06 Feb 1923Dismissed

Amar Singh Kondari Vs Sadar Singh Kondari

Allahabad High Court · (1923) ILR (All) 383

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High Courts05 Feb 1923Dismissed

Amjad Ali Khan Vs Sheikh Mohammad Usman and Another

Allahabad High Court · AIR 1923 All 471 : 71 Ind. Cas. 963

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High Courts05 Feb 1923Dismissed

Lala Ram Dass Vs Inayat Ullah and Another

Allahabad High Court · 71 Ind. Cas. 1027

Stamp Act, 1899 — Article 1, 35Stamp Act, 1899 — Article 1, 35Stamp Act, 1899 — Article 1, 35

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High Courts05 Feb 1923Allowed

Muhammad Umar Khan Vs Ummatul Rahim Bibi

Allahabad High Court · (1923) ILR (All) 376

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High Courts05 Feb 1923Dismissed

Ram Das Vs Inayat-Ullah and Another

Allahabad High Court · AIR 1923 All 297 : (1923) ILR (All) 374

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High Courts05 Feb 1923

Jiwan and Abdullah Vs Secretary of State for India in Council

Allahabad High Court · (1923) ILR (All) 380

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High Courts05 Feb 1923

Kunwar Kamta Singh Vs Munni Babu and Another

Allahabad High Court · (1923) ILR (All) 378

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