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Allahabad High Court judgments, 1923

694 judgments · page 31 of 35

High Courts05 Feb 1923

Muhammad Umar Khan Vs Amtul Rahim Bibi

Allahabad High Court · AIR 1923 All 311 : 71 Ind. Cas. 965

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
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High Courts02 Feb 1923Dismissed

Ram Narain Vs Harbans Singh

Allahabad High Court · 71 Ind. Cas. 617

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
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High Courts02 Feb 1923

Jasua and Others Vs Emperor through Jaldhari

Allahabad High Court · AIR 1923 All 332 : 71 Ind. Cas. 696

Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107
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High Courts02 Feb 1923

Har Narain Prasad Vs Emperor

Allahabad High Court · 71 Ind. Cas. 704

Penal Code, 1860 (IPC) — Section 420Penal Code, 1860 (IPC) — Section 420Penal Code, 1860 (IPC) — Section 420
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