High Courts19 Feb 1923
Jharap Rai Vs Jaint Rai and Others
Allahabad High Court · AIR 1923 All 418 : 71 Ind. Cas. 1033
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 29 of 35
High Courts19 Feb 1923
Yad Ram Vs Sunder Singh
Allahabad High Court · AIR 1923 All 392 : 74 Ind. Cas. 778
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115
High Courts19 Feb 1923Dismissed
Ram Nath Vs Mata Sahai and others
Allahabad High Court · (1923) 02 AHC CK 0006
High Courts16 Feb 1923Allowed
Mirza Umrao Beg Vs Mirza Mukhtar Beg and Others
Allahabad High Court · AIR 1923 All 494 : 74 Ind. Cas. 687
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15
High Courts16 Feb 1923Disposed Of
Misran and Others Vs Vilayat Husain and Another
Allahabad High Court · (1923) ILR (All) 396
High Courts16 Feb 1923Allowed
Umrao Beg Vs Mukhtar Beg and Others
Allahabad High Court · (1923) ILR (All) 401
High Courts16 Feb 1923
Shah Muhammad Ehsanullah Vs The Peoples Industrial Bank Ltd.
Allahabad High Court · 72 Ind. Cas. 106
Companies Act, 1882 — Section 169
High Courts16 Feb 1923
Sheikh Vilayat Hussain and Another Vs Musammat Misran and Others
Allahabad High Court · AIR 1923 All 504 : 72 Ind. Cas. 92
High Courts15 Feb 1923Dismissed
Ram Sewak Rai and Others Vs Sheo Naik Rai and Others
Allahabad High Court · 73 Ind. Cas. 945
Transfer of Property Act, 1882 — Section 68
High Courts15 Feb 1923Dismissed
Syed Samasul Hasan and Another Vs Syed Hasan
Allahabad High Court · AIR 1923 All 430 : 75 Ind. Cas. 612
High Courts15 Feb 1923Dismissed
Abdul Ghafoor Vs Qamar-Ud-Din
Allahabad High Court · AIR 1923 All 397 : 71 Ind. Cas. 973
High Courts15 Feb 1923Dismissed
Sheo Naik Rai and Others Vs Ram Sewak Rai and Others
Allahabad High Court · (1923) ILR (All) 388
High Courts15 Feb 1923Allowed
Mohan Lal and Another Vs Ganga Prasad and Others
Allahabad High Court · (1923) ILR (All) 395
High Courts15 Feb 1923
Bhagwan Das Naik and Others Vs Mahadeo Prasad Pal and Others
Allahabad High Court · AIR 1923 All 298 : (1923) ILR (All) 390
High Courts14 Feb 1923
Ram Prasad Vs Mahabir and Another
Allahabad High Court · 79 Ind. Cas. 803
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Feb 1923Dismissed
Bansidhar Vs Lala Sham Lall
Allahabad High Court · 71 Ind. Cas. 1012
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts12 Feb 1923Dismissed
Musammat Basra Begam Vs Babu Sheo Narain
Allahabad High Court · 71 Ind. Cas. 979
Provincial Insolvency Act, 1920 — Section 4Provincial Insolvency Act, 1920 — Section 4Provincial Insolvency Act, 1920 — Section 4
High Courts12 Feb 1923
Babu Abdul Haq and Others Vs Moti Lal
Allahabad High Court · AIR 1923 All 293 : 71 Ind. Cas. 983
High Courts09 Feb 1923Disposed Of
Pandit Nathu Ram Vs Ghanshyam and Others
Allahabad High Court · AIR 1923 All 519 : 74 Ind. Cas. 824