High Courts07 Mar 1923
Radhey and Others Vs Emperor
Allahabad High Court · 73 Ind. Cas. 975
Penal Code, 1860 (IPC) — Section 323
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 27 of 35
High Courts07 Mar 1923
Musammat Aliman Begam Vs Ali Hasan and Another
Allahabad High Court · 73 Ind. Cas. 1029
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts07 Mar 1923
Phul Chand and Another Vs Musammat Surji and Others
Allahabad High Court · 74 Ind. Cas. 684
High Courts06 Mar 1923Dismissed
Ram Chander and Others Vs Chhabbu Lal
Allahabad High Court · 75 Ind. Cas. 323
High Courts06 Mar 1923Dismissed
Lala Makkhan Lal Vs Kishun Lal and Others
Allahabad High Court · (1923) 03 AHC CK 0077
High Courts06 Mar 1923Dismissed
Chhabbu Lal Vs Ram Chandar and Others
Allahabad High Court · (1923) ILR (All) 445
High Courts06 Mar 1923
Shaikh Sajjad Husain Vs Shaikh Wali Muhammad and Another
Allahabad High Court · AIR 1923 All 451 : 73 Ind. Cas. 1030
High Courts05 Mar 1923Dismissed
Sahu Govind Prasad and Others Vs Kundan and Others
Allahabad High Court · AIR 1924 All 112 : 74 Ind. Cas. 760
High Courts03 Mar 1923Partly Allowed
Prag Narain and Another Vs Jwala Prasad and Others
Allahabad High Court · AIR 1923 All 458 : 74 Ind. Cas. 666
Bundelkhand Land Alienation Act, 1903 — Section 17, 6
High Courts28 Feb 1923Disposed Off
Surjan Singh and Others Vs Wazir Singh and Another
Allahabad High Court · 72 Ind. Cas. 483
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts28 Feb 1923
Raja Dutt Prasad Singh Vs Sri Narain
Allahabad High Court · AIR 1923 All 503 : 74 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts27 Feb 1923Dismissed
Seth Goberdhan Das Vs Makundi Lal and Another
Allahabad High Court · AIR 1923 All 435 : 74 Ind. Cas. 1024
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts27 Feb 1923Dismissed
Bohra Tara Chand and Another Vs Musammat Rayazi Begam
Allahabad High Court · AIR 1923 All 404 : 73 Ind. Cas. 1040
High Courts27 Feb 1923Disposed Of
Akbar Ali and Another Vs Secretary of State for India in Council
Allahabad High Court · (1923) ILR (All) 443
High Courts27 Feb 1923Dismissed
Gobardhan Das Vs Makundi Lal and Another
Allahabad High Court · (1923) ILR (All) 438
High Courts27 Feb 1923Dismissed
Hari Shankar Vs Ram Piari and Others
Allahabad High Court · (1923) ILR (All) 441
High Courts27 Feb 1923
Secretary of State for India in Council Vs Akbar Ali and Another
Allahabad High Court · AIR 1923 All 523 : 74 Ind. Cas. 8
Land Acquisition Act, 1894 — Section 6(3)
High Courts26 Feb 1923Dismissed
Gulab Singh and Others Vs Shim Lal
Allahabad High Court · 74 Ind. Cas. 286
North Western Provinces Tenancy Act, 1901 — Section 10, 34
High Courts26 Feb 1923Allowed
Jai Singh Gir Vs Sita Ram Singh and Others
Allahabad High Court · AIR 1923 All 349 : 74 Ind. Cas. 757
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3
High Courts26 Feb 1923
Tarif Vs Asa Ram
Allahabad High Court · AIR 1923 All 419 : 73 Ind. Cas. 212
North Western Provinces Tenancy Act, 1901 — Section 34, 58