High Courts16 Mar 1923
Bandhu Ram and Another Vs Ram Kishun Sonar and Another
Allahabad High Court · AIR 1923 All 535 : 73 Ind. Cas. 1010
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 26 of 35
High Courts16 Mar 1923
Musammat Mariam-un-nissa Bibi Vs Babu Ram and Others
Allahabad High Court · 73 Ind. Cas. 1016
High Courts15 Mar 1923Dismissed
Bhupal Singh and Others Vs Girdhari Singh and Another and Shamli Singh
Allahabad High Court · (1923) ILR (All) 456
High Courts15 Mar 1923
Deo Inder Singh and Others Vs Khushi Ram
Allahabad High Court · AIR 1923 All 536 : 76 Ind. Cas. 375
Limitation Act, 1963 — Article 179, 5
High Courts15 Mar 1923
Girdhari Singh and Another Vs Bhupal Singh and Others
Allahabad High Court · AIR 1923 All 516 : 74 Ind. Cas. 745
High Courts13 Mar 1923
Bindhiachal Rai and Another Vs Sita Ram Misir and Another
Allahabad High Court · AIR 1924 All 292 : 74 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts12 Mar 1923Disposed Of
Kali Din Vs Rampat and Another
Allahabad High Court · AIR 1923 All 534 : 73 Ind. Cas. 953
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts12 Mar 1923Allowed
Jagannath Singh Vs Moti Lal and Others
Allahabad High Court · AIR 1923 All 539 : (1923) ILR (All) 455
High Courts12 Mar 1923
Jagarnath Singh Vs Moti Lal and Others
Allahabad High Court · 73 Ind. Cas. 958
Civil Procedure Code, 1908 (CPC) — Section 47, 53
High Courts09 Mar 1923Dismissed
Tirmal Singh Vs Kanhaiya Singh and Another
Allahabad High Court · AIR 1923 All 356 : 84 Ind. Cas. 585
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts09 Mar 1923Dismissed
Kanhaiya Singh and Another Vs Tirmal Singh
Allahabad High Court · (1923) ILR (All) 535
High Courts09 Mar 1923
Dharaman Vs Sukhi and Others
Allahabad High Court · AIR 1923 All 453 : 73 Ind. Cas. 981
North Western Provinces Tenancy Act, 1901 — Section 25
High Courts08 Mar 1923Dismissed
Firm Kidar Nath Rajnarain Vs The East Indian Railway
Allahabad High Court · AIR 1923 All 538 : 74 Ind. Cas. 300
High Courts08 Mar 1923Dismissed
Gopal Nath Shukul Vs Sat Narain Shukul
Allahabad High Court · (1923) 03 AHC CK 0070
High Courts08 Mar 1923Allowed
Kedar Nath, Raj Narain Vs The East Indian Railway Company
Allahabad High Court · (1923) ILR (All) 453
High Courts08 Mar 1923Dismissed
Sri Ram and Others Vs Emperor
Allahabad High Court · (1923) 03 AHC CK 0031
High Courts08 Mar 1923
Jagannath Singh Vs Sadar Singh and Others
Allahabad High Court · AIR 1923 All 448 : 75 Ind. Cas. 614
High Courts07 Mar 1923Dismissed
Aliman Begam Vs Ali Husain and Another
Allahabad High Court · AIR 1923 All 355 : (1923) ILR (All) 449
High Courts07 Mar 1923
Jwala Prasad and Others Vs Prag Narain and Another
Allahabad High Court · (1923) ILR (All) 450
High Courts07 Mar 1923
Musammat Kokla Kunar Vs Kalian Mal
Allahabad High Court · AIR 1923 All 452 : 76 Ind. Cas. 585