High Courts26 Feb 1923
Benarsi Vs Bhullu and Others
Allahabad High Court · AIR 1923 All 423 : 73 Ind. Cas. 227
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 28 of 35
High Courts26 Feb 1923
Ram Lal Rai Vs Musammat Murta Kuer and Another
Allahabad High Court · AIR 1923 All 361 : 75 Ind. Cas. 676
High Courts26 Feb 1923Dismissed
Baldeo Dutt and another Vs Gopalji and another
Allahabad High Court · (1923) 02 AHC CK 0008
High Courts23 Feb 1923Dismissed
Kunj Behari Lal and Another Vs Musammat Naraini and Others
Allahabad High Court · AIR 1923 All 125 : 71 Ind. Cas. 1026
High Courts23 Feb 1923
Musammat Naraini and Others Vs Kunj Bihari Lal and Another
Allahabad High Court · (1923) ILR (All) 437
High Courts22 Feb 1923Dismissed
Sheikh Ahmad Husain Vs Sheikh Muhammad Fasihullah and Others
Allahabad High Court · AIR 1923 All 455 : 74 Ind. Cas. 1039
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1Limitation Act, 1908 — Section 5
High Courts22 Feb 1923Dismissed
Ahmad Husain Vs Muhammad Fasih-Ullah and Others
Allahabad High Court · (1923) ILR (All) 432
High Courts22 Feb 1923Dismissed
Dwarka Ram and Others Vs Jhulai Pande and Others
Allahabad High Court · AIR 1923 All 248 : (1923) ILR (All) 429
High Courts22 Feb 1923
Sri Narain and Another Vs Raghunath Singh and Others
Allahabad High Court · (1923) 02 AHC CK 0033
High Courts22 Feb 1923
Haji Shaikh Boodha Vs Babu Sukhram Singh and Others
Allahabad High Court · 73 Ind. Cas. 989
High Courts22 Feb 1923Dismissed
Sahu Raghunath Singh and Others Vs Seth Srinarain and Another
Allahabad High Court · (1923) 02 AHC CK 0004
High Courts21 Feb 1923Allowed
Rup Singh and another Vs Mitthu Singh and others
Allahabad High Court · (1923) 02 AHC CK 0081
High Courts21 Feb 1923
Pitam Lal and Another Vs Emperor
Allahabad High Court · AIR 1923 All 433 : 71 Ind. Cas. 996
Penal Code, 1860 (IPC) — Section 352Penal Code, 1860 (IPC) — Section 352Penal Code, 1860 (IPC) — Section 352
High Courts21 Feb 1923Dismissed
Musammat Parsandi Vs Mahabir Prasad
Allahabad High Court · (1923) ILR (All) 410
High Courts21 Feb 1923
Jumman and another Vs King-Emperor
Allahabad High Court · (1923) 02 AHC CK 0011
High Courts21 Feb 1923Dismissed
Makkkan Vs Mir Singh Mir Singh Vs Makkhan
Allahabad High Court · (1923) 02 AHC CK 0005
High Courts20 Feb 1923Allowed
Lala Makhan Lal Vs Natthi and Others
Allahabad High Court · 74 Ind. Cas. 640
High Courts20 Feb 1923
The Collector of Bulandshahr Vs Ram Sarup and Another
Allahabad High Court · AIR 1923 All 420 : 73 Ind. Cas. 217