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Grimwood Mears, C.J. and Pramada Charan Banerji, J.—We agree with the view of the learned Judge of this Court and dismiss the appeal with costs.
High CourtsDivision Bench(1923) 02 AHC CK 0034
Musammat Naraini and Others vs Kunj Bihari Lal and Another
Allahabad High Court · Decided on 23 February 1923 · Citation: (1923) ILR (All) 437
- HON’BLE JUDGES
- Grimwood Mears, C.J · Pramada Charan Banerji, J