High Courts16 Aug 1923Allowed
Bharos Vs Emperor
Allahabad High Court · AIR 1924 All 192 : 81 Ind. Cas. 558
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 8 of 35
High Courts15 Aug 1923
Muhammad Ismail Vs Emperor
Allahabad High Court · 81 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts15 Aug 1923
Sheo Prasad and Another Vs Emperor
Allahabad High Court · 81 Ind. Cas. 598
Criminal Procedure Code, 1898 (CrPC) — Section 109(a)
High Courts14 Aug 1923
Habibul Razzaq Vs Emperor
Allahabad High Court · AIR 1924 All 197 : 81 Ind. Cas. 609
Penal Code, 1860 (IPC) — Section 383, 44
High Courts14 Aug 1923
Emperor Vs Habib-Ul-Razzaq
Allahabad High Court · (1924) ILR (All) 81
Penal Code, 1860 (IPC) — Section 384, 44
High Courts13 Aug 1923
Ram Adhin and Others Vs Emperor
Allahabad High Court · AIR 1924 All 230 : 81 Ind. Cas. 613
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts11 Aug 1923Allowed
Chedi Vs Ram Lal
Allahabad High Court · AIR 1924 All 224 : (1924) ILR (All) 80 : 81 Ind. Cas. 615(1)
Penal Code, 1860 (IPC) — Section 447
High Courts11 Aug 1923Dismissed
Emperor Vs Anis Beg
Allahabad High Court · (1924) ILR (All) 77
Penal Code, 1860 (IPC) — Section 319, 328
High Courts11 Aug 1923
Anis Beg Vs Emperor
Allahabad High Court · AIR 1924 All 215 : 84 Ind. Cas. 1053
Penal Code, 1860 (IPC) — Section 319, 328
High Courts08 Aug 1923
Sarju Prasad Vs Emperor
Allahabad High Court · 81 Ind. Cas. 595
Criminal Procedure Code, 1898 (CrPC) — Section 190(a), 4(h)
High Courts31 Jul 1923Allowed
Surajman Chaube Vs Anjore Shukul
Allahabad High Court · (1924) ILR (All) 73 : 79 Ind. Cas. 605
Civil Procedure Code, 1908 (CPC) — Section 115, 48Government of India Act, 1915 — Section 107
High Courts30 Jul 1923Dismissed
Chandrika Singh Vs Bhagwat Singh and Others
Allahabad High Court · (1923) 07 AHC CK 0067
High Courts30 Jul 1923Dismissed
Mukat Singh and Others Vs Misra Paras Ram and Another
Allahabad High Court · AIR 1924 All 726 : 79 Ind. Cas. 106
Transfer of Property Act, 1882 — Section 106
High Courts30 Jul 1923Dismissed
Syed Zahur Hasan and Others Vs Mt. Shaker Banoo and Others
Allahabad High Court · (1923) 07 AHC CK 0038
High Courts24 Jul 1923Dismissed
Nawab Sayed Sultan Husain Khan and Others Vs Jwala and Others
Allahabad High Court · (1923) 07 AHC CK 0051
High Courts24 Jul 1923Dismissed
Ram Govind Pande Vs Panna Lal and Others
Allahabad High Court · AIR 1924 All 305 : (1924) ILR (All) 70 : 77 Ind. Cas. 35
High Courts24 Jul 1923Dismissed
Amjad Khan and Others Vs Shafiuddin Khan and Others
Allahabad High Court · AIR 1925 All 203
High Courts24 Jul 1923
Gopi Koeri Vs Mt. Raj Roop Koer and Others
Allahabad High Court · AIR 1925 All 190
High Courts24 Jul 1923
Chandu Lal Vs Emperor
Allahabad High Court · AIR 1924 All 186 : 77 Ind. Cas. 236
High Courts24 Jul 1923
Nihal Muhammad Vs Emperor
Allahabad High Court · AIR 1924 All 200 : 85 Ind. Cas. 41