High Courts23 Jul 1923Allowed
Umed Singh Vs Emperor through Uchhab Singh
Allahabad High Court · 77 Ind. Cas. 183
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 9 of 35
High Courts23 Jul 1923Allowed
Mohan and Others Vs Bishambhar Sahai and Another
Allahabad High Court · AIR 1924 All 450 : (1924) ILR (All) 68
High Courts23 Jul 1923
Dharinee Hajjam Vs Musammat Piari
Allahabad High Court · AIR 1924 All 836 : 78 Ind. Cas. 190
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 33(1)
High Courts23 Jul 1923
Mohan and Others Vs Bishambhab Sahai and Another
Allahabad High Court · 78 Ind. Cas. 193
High Courts19 Jul 1923Dismissed
Ramjas and Another Vs Sartaji
Allahabad High Court · (1924) ILR (All) 59
High Courts19 Jul 1923
Lallu Ram Vs Emperor
Allahabad High Court · AIR 1924 All 194 : 77 Ind. Cas. 188
High Courts18 Jul 1923Dismissed
Sher Muhammad Khan Vs Parbhu Lal and Others and Babu Chotan Lal and Others
Allahabad High Court · (1923) 07 AHC CK 0055
High Courts18 Jul 1923Disposed Of
Rati Ram Vs Barhmajit and Others
Allahabad High Court · AIR 1924 All 302 : (1924) ILR (All) 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Provincial Small Cause Courts Act, 1887 — Section 25
High Courts18 Jul 1923
Budh Sen, Pusp Chand Vs Bombay Baroda and Central India Railway Company
Allahabad High Court · (1924) ILR (All) 55
High Courts18 Jul 1923
Bombay, Baroda and Central Indian Railway Company Vs Firm Budh Sen Pusp Chand
Allahabad High Court · AIR 1924 All 180 : 79 Ind. Cas. 562
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts18 Jul 1923
Rati Ram Vs Birmajit and Others
Allahabad High Court · 77 Ind. Cas. 82
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts18 Jul 1923
Parbhu Lal and Others Vs Sher Muhammad Khan and Chotan Lal and Others
Allahabad High Court · (1924) ILR (All) 47
High Courts17 Jul 1923Allowed
Chhiddu Vs Desraj and Others
Allahabad High Court · AIR 1924 All 394 : 77 Ind. Cas. 753
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Encumbered Estates Act, 1934 — Section 13
High Courts17 Jul 1923Dismissed
Sital Prasad and Others Vs Dukkhi Lal and Others
Allahabad High Court · 80 Ind. Cas. 409
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts17 Jul 1923Dismissed
Mahadeo Rai and Others Vs Emperor
Allahabad High Court · AIR 1924 All 201 : 81 Ind. Cas. 140
Criminal Procedure Code, 1898 (CrPC) — Section 54
High Courts17 Jul 1923Dismissed
Sital Prosad and Others Vs Dukhi Lal and Others
Allahabad High Court · AIR 1925 All 40
High Courts17 Jul 1923Dismissed
Saheb Singh and Another Vs Ms. Indar Kuar and Another
Allahabad High Court · (1923) 07 AHC CK 0024
High Courts17 Jul 1923
Surjan Singh and Others Vs Umari Singh and Another
Allahabad High Court · 78 Ind. Cas. 1008
North Western Provinces Tenancy Act, 1901 — Section 167