High Courts17 Jul 1923
Subedar and Others Vs Emperor
Allahabad High Court · 77 Ind. Cas. 890
Criminal Procedure Code, 1898 (CrPC) — Section 154Evidence Act, 1872 — Section 25, 26, 27
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 10 of 35
High Courts16 Jul 1923Dismissed
Pandit Khub Chand Vs Todar Mal and Others
Allahabad High Court · (1923) 07 AHC CK 0060
High Courts13 Jul 1923Dismissed
Syed Ata Husain Vs Ramman Lal and Another
Allahabad High Court · AIR 1924 All 710 : 78 Ind. Cas. 539
High Courts13 Jul 1923Dismissed
Bakshi Vs Emperor
Allahabad High Court · AIR 1924 All 187 : 81 Ind. Cas. 217
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 211
High Courts13 Jul 1923Dismissed
Angnoo Vs Emperor
Allahabad High Court · AIR 1924 All 188 : 81 Ind. Cas. 143
Uttar Pradesh Municipalities Act, 1916 — Section 85(1)
High Courts13 Jul 1923Dismissed
Emperor Vs Bakhshi
Allahabad High Court · (1924) ILR (All) 43
Criminal Procedure Code, 1898 (CrPC) — Section 195, 349Penal Code, 1860 (IPC) — Section 182
High Courts13 Jul 1923Dismissed
Emperor Vs Angnu
Allahabad High Court · (1924) ILR (All) 41
Criminal Procedure Code, 1898 (CrPC) — Section 242, 243Uttar Pradesh Municipalities Act, 1916 — Section 85(1)
High Courts13 Jul 1923Allowed
Thakur Gayan Singh Vs Babu Lal and Another
Allahabad High Court · (1923) 07 AHC CK 0007
High Courts13 Jul 1923
Joti Prasad Vs Durga Prasad
Allahabad High Court · 77 Ind. Cas. 806
Criminal Procedure Code, 1898 (CrPC) — Section 105, 439Penal Code, 1860 (IPC) — Section 410
High Courts12 Jul 1923Dismissed
Baldeo and Others Vs Bhagwan Misir
Allahabad High Court · AIR 1925 All 241 : 78 Ind. Cas. 595
High Courts12 Jul 1923Disposed Of
Emperor Vs Puttu Lal and Others
Allahabad High Court · (1924) ILR (All) 54
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 147, 323, 342
High Courts12 Jul 1923
Puttoo Lal and Others Vs Emperor
Allahabad High Court · AIR 1924 All 316 : 77 Ind. Cas. 818
Penal Code, 1860 (IPC) — Section 149, 304, 324, 325
High Courts11 Jul 1923Dismissed
Tulshi Singh Vs Raghunandan Singh and Others
Allahabad High Court · (1924) ILR (All) 38
High Courts11 Jul 1923
Raghunandan Singh and Others Vs Tulshi Singh and Others
Allahabad High Court · AIR 1924 All 315 : 75 Ind. Cas. 244
High Courts10 Jul 1923Disposed Of
Musammat Altafan Vs Ibrahim
Allahabad High Court · AIR 1924 All 116 : 75 Ind. Cas. 502
High Courts10 Jul 1923
Sahu Parshottam Saran Vs Brahma Nand and Others
Allahabad High Court · AIR 1924 All 297 : 83 Ind. Cas. 832
High Courts10 Jul 1923
Balwant Singh Vs Musammat Laiqa Begam and Another
Allahabad High Court · AIR 1924 All 273 : 75 Ind. Cas. 238
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts09 Jul 1923
Musammat Mahtab Kuer Vs Musammat Birhmo and Others
Allahabad High Court · AIR 1924 All 176 : 75 Ind. Cas. 254
Limitation Act, 1963 — Section 5
High Courts07 Jul 1923Disposed Of
In Re: Lalla Mal-Hardeo Das Cotton Spinning Mills
Allahabad High Court · AIR 1924 All 137 : 75 Ind. Cas. 329
Income Tax Act, 1922 — Section 66(2), 66(6)