High Courts17 Dec 1923Dismissed
Alkhu Rai and Others Vs Lachhman Upadhiya
Allahabad High Court · AIR 1924 All 324 : (1924) ILR (All) 274
COURT ARCHIVE
Allahabad High Court judgments, 1923
694 judgments · page 2 of 35
High Courts17 Dec 1923
Emperor Vs Lachhman
Allahabad High Court · (1924) ILR (All) 243
Penal Code, 1860 (IPC) — Section 84
High Courts17 Dec 1923
Imam Ali and Another Vs Emperor
Allahabad High Court · 77 Ind. Cas. 888
Penal Code, 1860 (IPC) — Section 193
High Courts14 Dec 1923Dismissed
M. Muhammad Jan Vs Shiam Lal and Others
Allahabad High Court · 78 Ind. Cas. 1014
General Clauses Act, 1897 — Section 10
High Courts14 Dec 1923Allowed
Muhammad Jan Vs Shiam Lal and Others
Allahabad High Court · AIR 1924 All 218 : (1924) ILR (All) 328
General Clauses Act, 1897 — Section 10
High Courts14 Dec 1923Dismissed
Emperor Vs Roshan Singh and Another
Allahabad High Court · (1924) ILR (All) 235
Criminal Procedure Code, 1898 (CrPC) — Section 107, 436
High Courts14 Dec 1923Dismissed
Emperor Vs Sardara and Others
Allahabad High Court · (1924) ILR (All) 236
Criminal Procedure Code, 1898 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 396
High Courts14 Dec 1923
Sardara and Others Vs Emperor
Allahabad High Court · AIR 1924 All 220 : 81 Ind. Cas. 604
Criminal Procedure Code, 1898 (CrPC) — Section 339
High Courts14 Dec 1923
Ram Prasad Vs Mahabir and Another
Allahabad High Court · AIR 1924 All 310 : (1924) ILR (All) 220
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Dec 1923
Roshan Singh and Another Vs Emperor
Allahabad High Court · 77 Ind. Cas. 819
Penal Code, 1860 (IPC) — Section 147, 323, 342
High Courts13 Dec 1923Dismissed
S.M. Bose Vs Emperor
Allahabad High Court · AIR 1924 All 314 : 77 Ind. Cas. 826
High Courts12 Dec 1923Allowed
Dalganjan and Others Vs Emperor
Allahabad High Court · AIR 1924 All 696 : 77 Ind. Cas. 881
Penal Code, 1860 (IPC) — Section 147, 323, 97, 99
High Courts12 Dec 1923
Umed Singh Vs Emperor throug Uchhab Singh
Allahabad High Court · 77 Ind. Cas. 824
Penal Code, 1860 (IPC) — Section 499, 500
High Courts11 Dec 1923Dismissed
Mahant Gupta Nand Bharthi Vs Hari Shankar and Another
Allahabad High Court · (1923) 12 AHC CK 0044
High Courts11 Dec 1923Dismissed
Gupta Nand Bharthi Vs Hari Shanker and Another
Allahabad High Court · (1923) 12 AHC CK 0019
High Courts11 Dec 1923
Bishunath Ojha Vs Sheopragash Ojha and Others
Allahabad High Court · AIR 1924 All 842 : 78 Ind. Cas. 1043
Registration Act, 1908 — Section 17
High Courts10 Dec 1923
Bijai Bahadur Vs Parmeshwari Ram and others
Allahabad High Court · (1923) 12 AHC CK 0002
High Courts05 Dec 1923Dismissed
Karim Bakhsh alias Karam Bakhsh Vs Wahajuddin and Others
Allahabad High Court · 78 Ind. Cas. 1035
Uttar Pradesh Land Revenue Act, 1901 — Section 233
High Courts05 Dec 1923Allowed
Ganeshi Lal Vs Babu Nobin Chandra Bose and Others
Allahabad High Court · (1923) 12 AHC CK 0047