High Courts24 Feb 2016Allowed
Islamia School Firozabad Association & Another Vs Registrar, Firms, Societies & 2 Others
Allahabad High Court · (2016) 4 ADJ 133 : (2016) 2 AllWC 2121
Societies Registration Act, 1860 — Section 25(1), 4
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 125 of 153
High Courts24 Feb 2016Allowed
Munne Khan And 5 Ors. Vs Ishhaq And 8 Ors.
Allahabad High Court · (2016) 4 ADJ 99 : (2016) 1 ARC 767
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 31
High Courts24 Feb 2016Dismissed
Guddu and Others Vs Commissioner, Lucknow Division, Lucknow and Others
Allahabad High Court · (2016) 131 RD 55
High Courts24 Feb 2016Dismissed
Indian Oil Corporation Ltd. Vs Ram Swaroop Bajaj (Deceased)
Allahabad High Court · (2016) 4 ADJ 724 : (2016) 2 AllWC 1923 : (2016) 116 ALR 146 : (2016) 2 ARC 576 : (2016) 131 RD 786 : (2016) 1 RJ 678
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts24 Feb 2016Dismissed
Sarla Mishra Vs State of U.P. & Others
Allahabad High Court · (2016) 4 ADJ 309 : (2016) 116 ALR 428
High Courts24 Feb 2016Dismissed
Jitendra Singh Vs Deputy Director of Consolidation And 4 Others
Allahabad High Court · (2016) 4 ADJ 514 : (2016) 3 AllWC 2900 : (2016) 131 RD 474 : (2016) 1 RJ 825
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52
High Courts23 Feb 2016Dismissed
Kesara Devi Vs District Judge and Others
Allahabad High Court · (2016) 6 ADJ 21 : (2016) 163 AIC 938 : (2016) 116 ALR 814 : (2016) 3 ARC 209 : (2016) 4 CivCC 77 : (2016) 132 RD 477 : (2016) 2 RJ 1513
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts23 Feb 2016Disposed off
Agnivesh and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 3 ADJ 549 : (2016) 3 AllLJ 259 : (2016) 3 ALLMR 1 : (2016) 3 AllWC 2317 : (2016) 115 ALR 843 : (2016) 2 UPLBEC 979
Constitution of India, 1950 - Article 129
High Courts23 Feb 2016Allowed
Triveni Engineering and Industries Ltd. Vs Commissioner of Central Excise
Allahabad High Court · (2016) 3 ADJ 545 : (2016) 334 ELT 595
Central Excises and Salt Act, 1944 - Section 11-A, Section 11AC, Section 11-AC, Section 35-GCustoms Act, 1962 - Section 114A, Section 114-A, Section 28(1)
High Courts23 Feb 2016Partly Allowed
Ashfaque and Others Vs State of U.P.
Allahabad High Court · (2016) 93 ACrC 875 : (2016) 161 AIC 721
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, Section 114, Section 114(h), Section 27Penal Code, 1860 (IPC) - Section 389, Section 489, Section 489 B, Section 489A, Section 489B, Section 489-B, S
High Courts23 Feb 2016Dismissed
Genda Lal Vs Chhedi Lal
Allahabad High Court · (2016) 117 ALR 146 : (2016) 2 ARC 65
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)
High Courts23 Feb 2016Allowed
Ballabh Lal Vs Kukkoo Motors Finance Pvt. Ltd. & another
Allahabad High Court · (2016) 4 ADJ 659 : (2016) 4 AllLJ 241 : (2016) 3 AllWC 3127 : (2016) 116 ALR 111 : (2017) 1 ArbiLR 459
Arbitration and Conciliation Act, 1996 — Section 11(6), 8
High Courts23 Feb 2016Allowed
Noor Ali Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0130
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 374, Section 386, Section 437Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302
High Courts23 Feb 2016Allowed
Karuna Shanker Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0129
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374, Section 386, Section 437A, Section 82, Section 83Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts23 Feb 2016Partly Allowed
Mansha Ram Verma and Others Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0128
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 366 (2)Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
High Courts23 Feb 2016Allowed
Smt. Radhika Devi Vs Nagar Panchayat , Chakia, Chandauli, Varanasi through its Chairman and Others
Allahabad High Court · (2016) 3 AllWC 3223 : (2016) 116 ALR 684 : (2016) 132 RD 225 : (2016) 1 RJ 809
Stamp Act, 1899 — Section 27, 64Uttar Pradesh Municipalities Act, 1916 — Section 128(1)(xiii-B)
High Courts23 Feb 2016Dismissed
Manoj Kumar Vs State of U.P. And 3 Others
Allahabad High Court · (2016) 5 ADJ 60 : (2016) 3 AllLJ 248 : (2016) 2 AllWC 2106
Constitution of India, 1950 — Article 226
High Courts23 Feb 2016Allowed
U.P. Avas Evam Vikas Parishad Vs Smt. Rukman Devi & Others
Allahabad High Court · (2016) 4 ADJ 471 : (2016) 2 UPLBEC 1132
Land Acquisition Act, 1894 — Section 4, 54, 6Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 28, 32
High Courts23 Feb 2016Dismissed
National Insurance Co. Ltd. Vs Smt. Savita Katiyar and 2 Ors.
Allahabad High Court · (2016) AAC 1368 : (2017) ACJ 1386 : (2016) 4 ADJ 421 : (2016) 3 AllLJ 325 : (2016) 3 AllWC 2907 : (2016) 116 ALR 751 : (2016) 4 TAC 216
High Courts23 Feb 2016Disposed Off
Phool Singh & 2 others Vs State of U.P. & 4 others
Allahabad High Court · (2016) 4 ADJ 283