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Allahabad High Court judgments, 2016

3,056 judgments · page 129 of 153

High Courts17 Feb 2016Dismissed

C/M Madhav U.M. Vidyalaya & Anr Vs State of U.P. & 2 Ors.

Allahabad High Court · (2016) 5 ADJ 589 : (2016) 3 AllLJ 98 : (2016) 2 AllWC 2127 : (2016) 117 ALR 505 : (2016) 2 UPLBEC 1514

Constitution of India, 1950 — Article 226Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 5 (1)Uttar Pradesh Intermediate Education Act, 1921 —
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High Courts16 Feb 2016Dismissed

Sanjay Sharma and Others Vs Kashi Prasad and Others

Allahabad High Court · (2016) 4 ADJ 546 : (2016) 3 AllWC 3250 : (2016) 117 ALR 211 : (2016) 2 ARC 660 : (2016) 131 RD 346 : (2016) 1 RJ 844

Specific Relief Act, 1963 - Section 31Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 49, Section 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 331
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High Courts16 Feb 2016Dismissed

Shyam Babu and Others Vs State of U.P. and Others

Allahabad High Court · (2016) 94 ACrC 821 : (2016) 4 ADJ 118 : (2017) 2 AllLJ 340

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 161, Section 165, Section 420
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High Courts15 Feb 2016Dismissed

Kishney Vs State of U.P.

Allahabad High Court · (2016) 94 ACrC 651 : (2016) 4 ADJ 9 : (2016) 163 AIC 820

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Evidence Act, 1872 - Section 157, Section 6, Section 60, Section 8Penal Code, 1860 (IPC) - Section 376
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High Courts15 Feb 2016Dismissed

Suresh Pal Vs State of U.P.

Allahabad High Court · (2016) 94 ACrC 947 : (2016) 4 ADJ 8 : (2017) 1 AllLJ 469 : (2016) 3 CriCC 456

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Evidence Act, 1872 - Section 114A, Section 114-APenal Code, 1860 (IPC) - Section 363, Section 366, Section 376
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