High Courts11 Feb 2016Dismissed
The Commissioner, Commercial Tax Vs S/S. Belma Bandhu Traders
Allahabad High Court · (2016) 92 UPTC 257
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 131 of 153
High Courts11 Feb 2016Allowed
M/S Ganeshwgarhia Construction Company Vs Asstt. Commissioner, Commercial Tax
Allahabad High Court · (2016) 92 UPTC 259
High Courts11 Feb 2016Dismissed
Chandrawati Polymers (P) Ltd. Vs Commissioner of C. Ex., Ghaziabad
Allahabad High Court · (2016) 334 ELT 483
High Courts11 Feb 2016Allowed
Rita Bagga and Others Vs Milan Developers and Others
Allahabad High Court · (2016) 3 ADJ 105 : (2016) 3 AllLJ 30 : (2016) 3 AllWC 2362 : (2016) 116 ALR 192 : (2016) 5 ArbiLR 429 : (2016) 2 ARC 174 : (2016) 3 CivCC 519 : (2017) 3 RAJ 359 : (2016) 131 RD 808 : (2016) 1 RJ 851
Arbitration Act, 1940 - Section 20, Section 34Arbitration and Conciliation Act, 1996 - Section 34, Section 7, Section 8, Section 8(1)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(a), Order 7 Rul
High Courts11 Feb 2016Dismissed
Jalil Khan and Others Vs State of U.P.
Allahabad High Court · (2016) 93 ACrC 882
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 374, Section 386Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 323, Section 324, Section 325, Section 504
High Courts11 Feb 2016Dismissed
Ram Tirath Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2016) 130 RD 675
High Courts11 Feb 2016Allowed
U.P. Postal Primary Cooperative Bank Limited and Others Vs Union of India and Others
Allahabad High Court · (2016) 3 ADJ 437
Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 - Section 3Constitution of India, 1950 - Article 14, Article 19 (1) (c), Article 19(1)(c), Article 243ZI, Article 243ZR, Article 246, Article 248, Article 249, Article 250, Articl
High Courts11 Feb 2016Allowed
Ajmal and Others Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 354(2), Section 428Dowry Prohibition Act, 1961 - Section 3, Section 4Evidence Act, 1872 - Section 113B, Section 113-B
High Courts11 Feb 2016Allowed
Prateek Garg and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 02 AHC CK 0114
Evidence Act, 1872 - Section 45
High Courts11 Feb 2016Partly Allowed
Ram Pratap Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0111
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 299, Section 300, Section 302, Section 304, Section 428Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304
High Courts11 Feb 2016Partly Allowed
Bhuggan Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 324, Section 376, Section 376(2)(f), Section 504, Section 506, Section 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act,
High Courts11 Feb 2016Allowed
Mohd. Shareef and Others Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 437-ADowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 307, Section 323, Section 34, Section 498A, S
High Courts11 Feb 2016Allowed
Khalid L. Vs State of U.P.
Allahabad High Court · (2016) 02 AHC CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 437-APenal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 - Section 3(1)
High Courts11 Feb 2016Dismissed
Chandra Sheela and Anr. Vs Shipra Agarwal
Allahabad High Court · (2016) 4 ADJ 33
Court Fees Act, 1870 — Section 7(iv-B)(b)
High Courts11 Feb 2016Dismissed
Divisional Manager, The Oriental Insurance Co. Ltd. Gorakhpur Vs Ramnaresh Chauhan And 2 Others
Allahabad High Court · (2016) AAC 1363 : (2016) 2 ACC 381 : (2017) ACJ 4 : (2016) 3 ADJ 397 : (2016) 162 AIC 939 : (2016) 3 AllLJ 293 : (2016) 2 AllWC 1914 : (2016) 116 ALR 59 : (2016) 2 TAC 890 : (2016) 3 TAC 293
High Courts10 Feb 2016Dismissed
The Commissioner, Commercial Tax Lko. Vs S/S Grover Steel Rolling Mills
Allahabad High Court · (2016) 92 UPTC 274
High Courts10 Feb 2016Dismissed
Netram Baghel Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 137 : (2016) 4 ADJ 10 : (2017) 1 AllLJ 634
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 354A, Section 376, Section 504, Section 506
High Courts10 Feb 2016Disposed off
Union of India and Others Vs Brijesh Kumar
Allahabad High Court · (2016) 2 ADJ 846 : (2016) 4 AllLJ 107 : (2016) 3 AllWC 2294 : (2016) 116 ALR 264 : (2016) 150 FLR 217
Central Reserve Police Force Act, 1949 - Section 11, Section 11(1), Section 11(3), Section 11(3)(b)Constitution of India, 1950 - Article 20, Article 226
High Courts10 Feb 2016Dismissed
Ram Sabad Vs Ram Asrey and Others
Allahabad High Court · (2016) 3 ADJ 378 : (2016) 2 AllWC 2129 : (2016) 117 ALR 379 : (2016) 131 RD 180
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Section 141Constitution of India, 1950 - Article 225, Article 226, Article 227Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 38, Section 39, Section 40, Section 41(a),
High Courts10 Feb 2016Dismissed
Kamlesh Vs State of U.P.
Allahabad High Court · (2016) 93 ACrC 348 : (2016) 4 ADJ 1 : (2016) 3 AllLJ 617
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Evidence Act, 1872 - Section 118Oaths Act, 1873 - Section 5