High Courts21 Dec 2016Dismissed
Mani Ram Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 144 : (2017) 1 ADJ 8
Penal Code, 1860 (IPC) - Section 302, Section 34
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 2 of 153
High Courts21 Dec 2016Allowed
Anil Kumar Singh Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 541 : (2017) 171 AIC 891 : (2017) 1 AllCrlRulings 772
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 397, Section 401
High Courts21 Dec 2016Dismissed
Shree Vakratunda Developer Pvt. Ltd. Vs Jan Seva Sehkari Avas Samiti Limited
Allahabad High Court · (2017) 1 ADJ 755 : (2017) 2 AllWC 1765 : (2017) 121 ALR 33
Arbitration and Conciliation Act, 1996 - Section 11(6), Section 2(3), Section 7(3), Section 7(4)Stamp Act, 1899 - Section 33, Section 35
High Courts21 Dec 2016Allowed
Sagun Foundry Private Limited Vs Commissioner of Income Tax, Kanpur
Allahabad High Court · (2017) 291 CurTR 557 : (2017) 96 UPTC 563
Income Tax Act, 1961 - Section 43B
High Courts20 Dec 2016Disposed Off
The Commissioner Commercial Tax Vs S/S D.B. Sons
Allahabad High Court · (2017) 95 UPTC 147
High Courts20 Dec 2016Disposed Off
Anoop Kumar Jalan Vs Distt. Dy. Director of Consolidation/D.M., Azamgarh
Allahabad High Court · (2017) 134 RD 538
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Disposed Off
The Commissioner Commercial Tax Vs S/S Sri Ram Agency
Allahabad High Court · (2017) 95 UPTC 149
High Courts20 Dec 2016Allowed
Kulli Ram Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 724 : (2017) 121 ALR 335 : (2017) 135 RD 378
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, Section 24Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts20 Dec 2016Allowed
Mohd. Farid Vs Union of India
Allahabad High Court · (2017) 1 ADJ 166 : (2017) 1 AllWC 475
Passports Act, 1967 - Section 10(3)(e)
High Courts20 Dec 2016Dismissed
Ram Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 134
Land Acquisition Act, 1894 - Section 4, Section 48(1), Section 9Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 - Section 28, Section 32
High Courts20 Dec 2016Disposed Off
Abdul Waheed Vs Smt. Nafisa Begum
Allahabad High Court · (2017) 1 ARC 477
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts20 Dec 2016Dismissed
Vishal Singh Vs Addl. Distt. & Session Judge
Allahabad High Court · (2017) 1 ARC 174
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 16
High Courts20 Dec 2016Dismissed
Amit Gupta Vs State of U.P.
Allahabad High Court · (2017) 2 ADJ 666 : (2017) 2 AllWC 1174 : (2017) 120 ALR 841
Constitution of India, 1950 - Article 227Family Courts Act, 1984 - Section 19, Section 7Hindu Marriage Act, 1955 - Section 13, Section 24
High Courts20 Dec 2016Dismissed
Ram Kripal Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 418
Penal Code, 1860 (IPC) - Section 302
High Courts20 Dec 2016Disposed off
Life Insurance Corporation of India Vs Permanent Lok Adalat
Allahabad High Court · (2017) 1 ADJ 747 : (2017) 121 ALR 342
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Allowed
Mahboob Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 593
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 482
High Courts20 Dec 2016Dismissed
M/S H.K. Consumer Cooperative Society Ltd. Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 745 : (2017) 2 AllWC 1951 : (2017) 120 ALR 855 : (2017) 135 RD 102 : (2017) 1 RJ 588
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Dismissed
Vishambhar Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 708
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 324, Section 426, Section 96
High Courts20 Dec 2016Disposed Off
Commissioner of Customs, Noida Vs Jibran Overseas
Allahabad High Court · (2017) 347 ELT 4
Customs Appeal No. 278 of 2015
High Courts19 Dec 2016Disposed Off
J.K. Synyhetics Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2017) 95 UPTC 274