High Courts19 Dec 2016Disposed Off
Bramh Deen Vs State of Uttar Pradesh
Allahabad High Court · (2017) 4 ADJ 25 : (2017) 134 RD 825 : (2017) 1 RJ 590
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 48
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 3 of 153
High Courts19 Dec 2016Dismissed
Smt. Saraswati Devi Vs Addl. Distt. Judge, Faizabad
Allahabad High Court · (2017) 2 ADJ 58 : (2017) 1 AllWC 441
Constitution of India, 1950 - Article 227
High Courts19 Dec 2016Allowed
Raghubar Dayal Vs Deputy Director of Cons./Addl. Distt. Magistrate Sitapur
Allahabad High Court · (2017) 1 ADJ 457 : (2017) 134 RD 575
Constitution of India, 1950 - Article 226
High Courts19 Dec 2016Disposed Off
Instakart Services Pvt. Ltd. Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 AllWC 794 : (2017) 95 UPTC 292
Uttar Pradesh Tax on Entry of Goods into Local Areas (Amendment) Act, 2016 - Section 4AUttar Pradesh Tax on Entry of Goods into Local Areas Act, 2007 - Section 4
High Courts19 Dec 2016Allowed
Mewa Lal Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 457
Penal Code, 1860 (IPC) - Section 396
High Courts19 Dec 2016Partly Allowed
Brahm Deo Vs State
Allahabad High Court · (2017) 2 ADJ 698
Penal Code, 1860 (IPC) - Section 324
High Courts19 Dec 2016Dismissed
Sanjeev Arora Vs Rajeshwar Dutt Tyagi
Allahabad High Court · (2017) 1 ARC 135
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts19 Dec 2016Dismissed
Naveen Chand Jain Vs Vishwajit Jain
Allahabad High Court · (2017) 1 ARC 160
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts19 Dec 2016Dismissed
Shri Dhairya Nandan Vs Shri Nokhe Lal
Allahabad High Court · (2017) 1 ARC 266
Civil Procedure Code, 1908 (CPC) - Order 15 Rule 5
High Courts19 Dec 2016Dismissed
Mushtaque Ahmad Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 807
High Courts19 Dec 2016Allowed
Rajesh Kumar Logwani Vs Smt. Ram Devi Ahuja
Allahabad High Court · (2017) 120 ALR 767 : (2017) 1 ARC 193
High Courts19 Dec 2016Allowed
Nakul Sharma Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 597 : (2017) 1 ADJ 828 : (2017) 1 AllCrlRulings 736
Arms Act, 1959 - Section 25, Section 3Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts19 Dec 2016Dismissed
Munni Lal Gupta Vs Incharge District Judge, Azamgarh
Allahabad High Court · (2017) 120 ALR 759 : (2017) 1 ARC 166
Constitution of India, 1950 - Article 226
High Courts19 Dec 2016Dismissed
Thansen Jindal Vs New Okhla Industrial Development Authority
Allahabad High Court · (2017) 120 ALR 664 : (2017) 1 ARC 619 : (2017) 134 RD 804
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1, Order 8 Rule 10
High Courts19 Dec 2016Allowed
M/s. Modi Rubber Ltd. Vs Pradeshiya Industrial
Allahabad High Court · (2017) 1 ADJ 297 : (2017) 2 AllWC 1488
High Courts19 Dec 2016Dismissed
Ravi Kumar Vs Tarun Kumar Agrawal
Allahabad High Court · (2017) 120 ALR 662 : (2017) 1 ARC 137
Constitution of India, 1950 - Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a), Section 38
High Courts19 Dec 2016Allowed
Rashid Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 425 : (2017) 2 AllWC 1481 : (2017) 1 RJ 597
Urban Land (Ceiling And Regulation) Act, 1976 - Section 10, Section 6
High Courts19 Dec 2016Allowed
Dr. Jyoti Vajpayee Vs Commissioner of Income Tax-II
Allahabad High Court · (2017) 1 ADJ 181 : (2017) 292 CurTR 175 : (2017) 392 ITR 518
Income Tax Act, 1961 - Section 10(8)
High Courts19 Dec 2016Dismissed
Inderpal Singh Bhatia Vs Shri Guru Singh Sabha
Allahabad High Court · (2017) 120 ALR 773 : (2017) 1 ARC 181
High Courts19 Dec 2016Dismissed
Rajesh Kumar Chaudhari Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 601 : (2017) 1 AllCrlRulings 801 : (2017) 2 CivCC 450 : (2017) 2 CriCC 243
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 463Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 3, Section 30, Section 31