High Courts19 Dec 2016Allowed
Lt. Col. J.B. Kuchhal Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 96 : (2017) 121 ALR 561 : (2017) 135 RD 581
Land Acquisition Act, 1894 - Section 17, Section 5A
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 4 of 153
High Courts19 Dec 2016Allowed
Shri Krishan Singh Vs Promod Kumar Goyal
Allahabad High Court · (2017) 171 AIC 926 : (2017) 120 ALR 666 : (2017) 1 ARC 175
Constitution of India, 1950 - Article 227Provincial Small Cause Courts Act, 1887 - Section 25
High Courts19 Dec 2016Dismissed
Sri Rajesh Kumar Vs Smt. Sonam Rungta
Allahabad High Court · (2017) 120 ALR 765 : (2017) 1 ARC 191
High Courts19 Dec 2016Disposed Off
Church of North India Trust Association - Petitioner @HASH Union of India and 3 Others
Allahabad High Court · (2017) 1 ADJ 267 : (2017) AIR(Allahabad) 143 : (2017) 2 AllLJ 499 : (2017) 2 AllWC 1128 : (2017) 120 ALR 680 : (2017) 1 RCRCivil 644 : (2017) 135 RD 36
Companies Act, 1956 - Section 25National Highways Act, 1956 - Section 3Place of Worship (Special Provisions) Act, 1991 - Section 3
High Courts17 Dec 2016Dismissed
M/S Anand Motors Agency Ltd. Vs Commissioner of Commercial Tax
Allahabad High Court · (2017) 95 UPTC 185
High Courts17 Dec 2016Allowed
A.K. Gaur, Advocate Vs Union of India
Allahabad High Court · (2017) 1 ADJ 228 : (2017) 1 AllWC 591 : (2017) 120 ALR 775 : (2017) 1 ESC 336
High Courts17 Dec 2016Dismissed
Ramesh Chand Verma Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 691 : (2017) 2 AllWC 1758 : (2017) 121 ALR 363
Constitution of India, 1950 - Article 226
High Courts17 Dec 2016Allowed
State Bank of Patiala Vs Nikhil Rastogi
Allahabad High Court · (2017) 2 ADJ 477 : (2017) 1 AllCrlRulings 805
Penal Code, 1860 (IPC) - Section 406, Section 420, Section 467, Section 468, Section 471, Section 506
High Courts17 Dec 2016Allowed
Inayat Waris Vs Ganesh Shankar Sachan
Allahabad High Court · (2017) 1 ARC 482
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 2(2)
High Courts17 Dec 2016Dismissed
Shiv Ram Jaiswal Vs Nathuni Sao @ Nathuni Prasad
Allahabad High Court · (2017) 1 ARC 473
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 2(1)(bb), Section 21(1)(a)
High Courts17 Dec 2016Dismissed
Santosh Kumar Vs Rakesh Mishra
Allahabad High Court · (2017) 1 ARC 165
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts17 Dec 2016Dismissed
C/M Amar Gandhi Pustkalaya Balika Inter College Thru. Manager Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 612 : (2017) 1 AllWC 1049
Contempt of Courts Act, 1971 - Section 19Uttar Pradesh Junior High School (Payment of Salaries of Teachers and Other Employees) Act, 1978 - Section 5
High Courts17 Dec 2016Dismissed
Hifazul Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 572 : (2017) 1 AllCrlRulings 753
Penal Code, 1860 (IPC) - Section 302
High Courts17 Dec 2016Dismissed
Amir Singh Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 536 : (2017) 1 AllCrlRulings 762
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
High Courts16 Dec 2016Disposed Off
Deo Karan Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 ADJ 389 : (2017) 1 AllWC 785 : (2017) 122 ALR 78
Land Acquisition Act, 1894 - Section 23(1), Section 25
High Courts16 Dec 2016Dismissed
Anwar Ahmad Vs Judge Small Cause Court, Faizabad
Allahabad High Court · (2017) 1 ADJ 25 : (2017) 1 AllWC 800 : (2017) 120 ALR 845 : (2017) 1 ARC 168 : (2017) 1 RCRRent 665
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(2)
High Courts16 Dec 2016Dismissed
Rahman Khan Vs State of Uttar Pradesh
Allahabad High Court · (2017) 134 RD 579
Civil Procedure Code, 1908 (CPC) - Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 122-B
High Courts16 Dec 2016Dismissed
Raghunath Saran Vs State of Uttar Pradesh
Allahabad High Court · (2017) 134 RD 583
Uttar Pradesh Land Revenue Act, 1901 - Section 34, Section 35
High Courts16 Dec 2016Allowed
Kanchan Singh Vs Deputy Director of Consolidation
Allahabad High Court · (2017) 134 RD 752
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 21(2), Section 48
High Courts16 Dec 2016Dismissed
Krishna Behari Vs Smt. Urmila Devi
Allahabad High Court · (2017) 121 ALR 610 : (2017) 2 ARC 108 : (2017) 134 RD 563
Civil Procedure Code, 1908 (CPC) - Section 100Uttar Pradesh Land Revenue Act, 1901 - Section 34