High Courts15 Dec 2016Partly Allowed
State of U.P. Vs Ram Bilas
Allahabad High Court · (2017) 1 ADJ 8
Arms Act, 1959 - Section 25APenal Code, 1860 (IPC) - Section 302, Section 34
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 6 of 153
High Courts15 Dec 2016Allowed
Harish Kumar Mishra Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 626 : (2017) 2 AllWC 1637
High Courts15 Dec 2016Allowed
D.I.O.S. Alld. Vs Nagendra Bahadur Singh
Allahabad High Court · (2017) 4 ADJ 437 : (2017) 1 ADJ 622 : (2017) 2 AllWC 1769
Uttar Pradesh Intermediate Education Act, 1921 - Section 16 GG
High Courts15 Dec 2016Allowed
Jaswant Kumar Vs State of U.P.
Allahabad High Court · (2017) 121 ALR 608 : (2017) 134 RD 403
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 52
High Courts15 Dec 2016Dismissed
Jamaluddin Vs The Deputy Director of Consolidation Sitapur Camp at Kheri
Allahabad High Court · (2017) 134 RD 398
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 19
High Courts15 Dec 2016Allowed
Rakesh Kumar Yadav Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 39 : (2017) 1 AllLJ 618 : (2017) 1 AllWC 297 : (2017) 1 ESC 444
Constitution of India, 1950 - Article 309Uttar Pradesh Gram Panchayat Adhikari Rules, 1978 - Rule 8
High Courts15 Dec 2016Allowed
Manju Vs State of U.P.
Allahabad High Court · (2017) 1 AllLJ 591
Constitution of India, 1950 - Article 21, Article 226
High Courts15 Dec 2016Allowed
Hari Shanker Vs D.D.C.
Allahabad High Court · (2017) 134 RD 395
Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 12
High Courts15 Dec 2016Allowed
Satya Prakash Vs Board of Revenue U.P. Lucknow
Allahabad High Court · (2017) 134 RD 437
Limitation Act, 1963 - Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 285-I
High Courts15 Dec 2016Allowed
Parasuram Vs Rama Nand
Allahabad High Court · (2017) 1 CivilLJ 695
Matters Under Article 227 No. 9852 of 2016
High Courts14 Dec 2016Allowed
Ram Ji Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 AllCrlRulings 846 : (2017) 2 AllLJ 486
Criminal Procedure Code, 1973 (CrPC) - Section 154Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 149, Section 302
High Courts14 Dec 2016Allowed
M/S. Shri Gautam Motors Pvt Ltd. Vs U.P. Power Corporation Ltd.
Allahabad High Court · (2017) 2 ADJ 150 : (2017) 2 AllWC 2175
High Courts14 Dec 2016Allowed
Durga Prasad Pachouri Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 471 : (2017) 4 AllLJ 258 : (2017) 1 AllWC 798 : (2017) 120 ALR 853 : (2017) 153 FLR 228
High Courts14 Dec 2016Dismissed
Shashi Prabha Vs State of U.P.
Allahabad High Court · (2017) 121 ALR 690 : (2017) 134 RD 284
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Dismissed
Raghav Vs D.D.C. Chandauli
Allahabad High Court · (2017) 121 ALR 674 : (2017) 134 RD 271
High Courts14 Dec 2016Disposed Off
Mohd. Akbar Vs State of U.P.
Allahabad High Court · (2017) 2 AllWC 2085 : (2017) 135 RD 22 : (2017) 1 RJ 384
High Courts14 Dec 2016Disposed off
Vijay Prakash Vs Smt. Ranjana Gupta
Allahabad High Court · (2017) 1 ARC 267
Provincial Small Cause Courts Act, 1887 - Section 23
High Courts14 Dec 2016Dismissed
Maheshwar Prasad Tiwari Vs Smt. Renu Rastogi
Allahabad High Court · (2017) 1 ARC 178
Provincial Small Cause Courts Act, 1887 - Section 25Transfer of Property Act, 1882 - Section 106
High Courts14 Dec 2016Allowed
Digambar Singh Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 237 : (2017) 1 ADJ 642 : (2017) 1 AllCrlRulings 1176
Penal Code, 1860 (IPC) - Section 302
High Courts14 Dec 2016Allowed
Banti Alias Firoz Alias Sikandar Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 216 : (2017) 1 ADJ 811 : (2017) 170 AIC 932 : (2017) 1 AllCrlRulings 387 : (2017) 2 CriCC 493
Penal Code, 1860 (IPC) - Section 364A