High Courts14 Dec 2016Dismissed
Ranvir Singh Vs State of U.P.
Allahabad High Court · (2017) 135 RD 139 : (2017) 1 RJ 519
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 7 of 153
High Courts14 Dec 2016Disposed Off
Nihal Singh Vs Kamal Singh
Allahabad High Court · (2017) 134 RD 420
Constitution of India, 1950 - Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 176, Section 182
High Courts14 Dec 2016Dismissed
Ram Prakash Rai Vs Gaurav Krishna Bansal
Allahabad High Court · (2017) 1 ADJ 742
Contempt of Courts Act, 1971 - Section 2(b)
High Courts14 Dec 2016Allowed
Smt. Devaki Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 650 : (2017) 2 AllWC 1659
Land Acquisition Act, 1894 - Section 4, Section 41, Section 6
High Courts14 Dec 2016Allowed
Ramesh Chandra Tiwari Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 461 : (2017) 1 ADJ 7 : (2017) 1 AllCrlRulings 807
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 302
High Courts14 Dec 2016Dismissed
U.P. Hotels Limited Vs Commissioner of Income Tax
Allahabad High Court · (2017) 391 ITR 203 : (2017) 95 UPTC 282
Income Tax Act, 1961 - Section 37
High Courts14 Dec 2016Allowed
Shital Prasad Shukla Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 178 : (2017) 121 ALR 381 : (2017) 1 ESC 453 : (2017) 153 FLR 624
High Courts14 Dec 2016Dismissed
Ram Chandra Verma Vs Deputy Director of Consolidation Pratapgarh
Allahabad High Court · (2017) 122 ALR 352
Review Petition Defective No. 147 of 2014
High Courts13 Dec 2016Partly Allowed
Horam Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 628 : (2017) 1 CivilLJ 422
Land Acquisition Act, 1894 - Section 25
High Courts13 Dec 2016Allowed
Arjun Prasad Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 AllWC 294 : (2017) 135 RD 15
High Courts13 Dec 2016Allowed
Mohammad Raza Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 AllCrlRulings 1 : (2017) 2 AllLJ 9
Criminal Procedure Code, 1973 (CrPC) - Section 451Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, Section 4
High Courts13 Dec 2016Dismissed
Poornima Pandey Vs Mr. S.S. Banerjee
Allahabad High Court · (2017) 121 ALR 353 : (2017) 1 ARC 187
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts13 Dec 2016Dismissed
Tahir Ali Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 ADJ 502 : (2017) 3 AllLJ 799 : (2017) 1 AllWC 292 : (2017) 121 ALR 740 : (2017) 134 RD 743 : (2017) 1 RJ 642
High Courts13 Dec 2016Dismissed
Dinesh Kumar Vs Board of Revenue
Allahabad High Court · (2017) 134 RD 238
High Courts13 Dec 2016Partly Allowed
Jaswant Singh Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 371 : (2017) 1 AllCrlRulings 784 : (2017) 2 CriCC 38
Penal Code, 1860 (IPC) - Section 304
High Courts13 Dec 2016Dismissed
Mohd. Naeem Khan Vs Registrar Firms Societies
Allahabad High Court · (2017) 1 ADJ 171
Societies Registration Act, 1860 - Section 25
High Courts13 Dec 2016Allowed
Kamlesh @ Kabadi Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 375 : (2017) 1 ADJ 816 : (2017) 1 AllCrlRulings 392
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts13 Dec 2016Partly Allowed
Rakesh Singh Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 530 : (2017) 1 AllWC 1059
High Courts13 Dec 2016Dismissed
Fundan Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 380
Land Acquisition Act, 1894 - Section 54Limitation Act, 1963 - Section 5
High Courts13 Dec 2016Partly Allowed
Vimla Vs State Of U.P.
Allahabad High Court · (2017) 1 AllCrlRulings 776 : (2017) 1 DMC 213
Criminal Procedure Code, 1973 (CrPC) - Section 125