High Courts08 Dec 2016Allowed
Central U.P. Gas Limited Vs Deputy Commissioner of Income Tax Kanpur
Allahabad High Court · (2017) 95 UPTC 278
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 9 of 153
High Courts08 Dec 2016Allowed
Mainuddin Vs Jai Prakash Verma
Allahabad High Court · (2017) 1 ARC 29
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts08 Dec 2016Dismissed
Smt. Vandana Gupta Vs Mukesh Babu
Allahabad High Court · (2017) 1 ARC 87
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts08 Dec 2016Dismissed
Ram Ratan Vs State of U.P.
Allahabad High Court · (2017) 134 RD 430
Constitution of India, 1950 - Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 176, Section 182
High Courts08 Dec 2016Allowed
Srineti Prasad Pandey Vs National Highway Authority of India
Allahabad High Court · (2017) 1 CivilLJ 745
Land Acquisition No. 27431 of 2016
High Courts08 Dec 2016Allowed
Commissioner of Cus. & C. Ex. Vs Shanti Steel Rolling Mills
Allahabad High Court · (2017) 345 ELT 600
Central Excise Appeal No. 37 of 2011
High Courts07 Dec 2016Dismissed
Ram Mani Pandey Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 AllWC 148 : (2017) 121 ALR 672 : (2017) 134 RD 581
High Courts07 Dec 2016Dismissed
Dr. Manju Meher Yadav Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 ADJ 810 : (2017) 1 AllWC 249 : (2017) 120 ALR 860
Uttar Pradesh Municipalities Act, 1916 - Section 70, Section 75
High Courts07 Dec 2016Disposed Off
Vice Chancellor, D.D.U. Gorakhpur University Vs St. Andrew''s College
Allahabad High Court · (2017) 2 ADJ 56 : (2017) 1 AllWC 223 : (2017) 121 ALR 129
High Courts07 Dec 2016Allowed
Udaiveer Singh Vs Commissioner Agra Division
Allahabad High Court · (2017) 2 ADJ 362 : (2017) 1 AllWC 1063 : (2017) 121 ALR 728 : (2017) 2 CivCC 388 : (2017) 134 RD 745 : (2017) 1 RJ 201
Evidence Act, 1872 - Section 101, Section 103
High Courts07 Dec 2016Dismissed
Bindeshwari Vs State of U.P.
Allahabad High Court · (2017) 134 RD 230
High Courts07 Dec 2016Allowed
Vishan Dayal Rajpoot Vs Sri Om Prakash Agarwal
Allahabad High Court · (2017) 1 ARC 49
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts07 Dec 2016Dismissed
Smt. Rekha Indaulia Vs Bahadur Singh
Allahabad High Court · (2017) 1 ARC 483
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1 (r)
High Courts07 Dec 2016Allowed
Kamal-Ud-Din Vs Sahab-Ud-Din @ Shamsuddin
Allahabad High Court · (2017) 1 ARC 85 : (2017) 1 CivilLJ 667
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts07 Dec 2016Dismissed
Ajay Rai Vs Shri Narendra Modi
Allahabad High Court · (2017) 1 ADJ 338 : (2017) 1 ESC 190
Representation of the People Act, 1951 - Section 123(6), Section 77, Section 80, Section 84, Section 98, Section 99
High Courts07 Dec 2016Dismissed
Commissioner of Income Tax Vs M/s. Monga Metals (P) Ltd.
Allahabad High Court · (2017) 292 CurTR 81 : (2017) 95 UPTC 82
Income Tax Act, 1961 - Section 143(2), Section 158BC
High Courts07 Dec 2016Allowed
Shyam Narayan Verma Vs Union of India
Allahabad High Court · (2017) 1 ADJ 461
Constitution of India, 1950 - Article 226
High Courts07 Dec 2016Allowed
Jai Kumar @ Bachchu Upadhyay Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 511 : (2017) 2 ADJ 468 : (2017) 1 AllCrlRulings 413
Constitution of India, 1950 - Article 226Uttar Pradesh Police Regulations - Regulation 228
High Courts07 Dec 2016Disposed Off
New Okhala Industrial Development Authority Noida Vs Daulat Ram
Allahabad High Court · (2017) 1 ADJ 418 : (2017) 121 ALR 712
Land Acquisition Act, 1894 - Section 23(1-A)
High Courts07 Dec 2016Partly Allowed
Muneem Ahmad Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 405 : (2017) 171 AIC 895 : (2017) 1 AllCrlRulings 1160
Penal Code, 1860 (IPC) - Section 363, Section 366