High Courts13 Dec 2016Allowed
Manoj Kumar Vs Vinod Kumar
Allahabad High Court · (2017) 2 ARC 266
Matters Under Article 227 No. 6485 of 2015
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 8 of 153
High Courts09 Dec 2016Disposed Off
Sunil Kumar Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 ADJ 69 : (2017) 2 AllLJ 529 : (2017) 1 AllWC 166 : (2017) LIC 1724
Uttar Pradesh State Public Service Commission (Regulation of Procedure) Act, 1985 - Section 10, Section 9
High Courts09 Dec 2016Allowed
Lalla Mistri @ Khadim Abbas Vs Ashok Kumar Agrawal
Allahabad High Court · (2017) 121 ALR 345 : (2017) 1 ARC 184
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts09 Dec 2016Dismissed
Shahabuddin Vs Shakeela
Allahabad High Court · (2017) 98 ACrC 827 : (2017) 1 AllCrlRulings 759 : (2017) 121 ALR 679
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 397, Section 401
High Courts09 Dec 2016Dismissed
Hari Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 ADJ 194 : (2017) 1 AllWC 210
Land Acquisition Act, 1894 - Section 28ALimitation Act, 1963 - Section 5
High Courts09 Dec 2016Allowed
Ram Rang Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 ADJ 432 : (2017) 1 AllWC 230 : (2017) 121 ALR 7 : (2017) 1 ESC 399 : (2017) 135 RD 196
Uttar Pradesh Panchayat Raj Act, 1947 - Section 12C, Section 5A, Section 95(1)(g)
High Courts09 Dec 2016Allowed
Madan Lal Vs Smt. Santosh Kumari Kapoor
Allahabad High Court · (2017) 120 ALR 380 : (2017) 1 ARC 163 : (2017) 134 RD 656
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Provincial Small Cause Courts Act, 1887 - Section 25
High Courts09 Dec 2016Dismissed
Ravi Prakash Gupta Vs Smt. Madhuri Devi
Allahabad High Court · (2017) 120 ALR 377 : (2017) 1 ARC 589
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts09 Dec 2016Allowed
Hori Lal Vs Ajay Kumar Jaiswal
Allahabad High Court · (2017) 120 ALR 365 : (2017) 1 ARC 186 : (2017) 134 RD 650
Maharashtra Provincial Small Causes Courts Act, 1887 - Section 15
High Courts09 Dec 2016Allowed
Arun Kumar Sharma Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 212 : (2017) 4 AllLJ 193 : (2017) 2 Crimes 40 : (2017) 1 DMC 379
Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 202, Section 203, Section 204, Section 397, Section 401Dowry Prohibition Act, 1961 - Section 2, Section 3Penal Code, 1860 (IPC) - Section 323, Section 498A, Section 504, Sec
High Courts09 Dec 2016Dismissed
Om Prakash Sahu Vs Gaurav Srivastava
Allahabad High Court · (2017) 1 ARC 48
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts09 Dec 2016Dismissed
Fakhruddin Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 245 : (2017) 1 AllCrlRulings 817 : (2017) 3 AllLJ 44 : (2017) 1 CriCC 641
Penal Code, 1860 (IPC) - Section 304, Section 34Probation of Offenders Act, 1958 - Section 3, Section 4
High Courts09 Dec 2016Dismissed
Rameshwari Vs Dayalu
Allahabad High Court · (2017) 1 ARC 161
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts09 Dec 2016Dismissed
M/s. G.D. Goenka (P) Ltd. Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 477 : (2017) 59 GST 421 : (2017) 95 UPTC 24
Constitution of India, 1950 - Article 366 (29A)Uttar Pradesh Value Added Tax Act, 2008 - Section 2(ac)
High Courts09 Dec 2016Allowed
Motilal Nehru National Institute of Technology Allahabad Vs Biswadip Barua
Allahabad High Court · (2017) 1 AllLJ 689
Constitution of India, 1950 - Article 226
High Courts09 Dec 2016Allowed
Mahendra Singh Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 398
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 - Rule 8(2)(b)
High Courts09 Dec 2016Partly Allowed
Regional Manager, U.P. State Road Transport Corporation Vs Smt. Nisha Dubey
Allahabad High Court · (2017) 1 ADJ 207 : (2017) 122 ALR 138 : (2017) 1 TAC 372
Motor Vehicles Act, 1988 - Section 166, Section 168
High Courts09 Dec 2016Dismissed
Raj Kumar Kashyap Vs Spl Judge CBI Court No. 1
Allahabad High Court · (2017) 1 ADJ 504 : (2017) 171 AIC 929 : (2017) 2 AllWC 1172 : (2017) 120 ALR 670 : (2017) 1 ARC 674 : (2017) 134 RD 807
Constitution of India, 1950 - Article 226Court Fees Act, 1870 - Section 12
High Courts08 Dec 2016Dismissed
Dr. Upendra Nath Sharma Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 151 : (2017) 2 ARC 260 : (2017) 1 RJ 640
High Courts08 Dec 2016Allowed
Commissioner, Commercial Tax Lko Vs S/S Maskat Motors Pvt. Ltd.
Allahabad High Court · (2017) 4 ADJ 77 : (2017) 95 UPTC 116