High Courts07 Dec 2016Dismissed
Tarun Bhatia Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 8 : (2017) 1 AllCrlRulings 823
Arms Act, 1959 - Section 25, Section 27Penal Code, 1860 (IPC) - Section 302, Section 34
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 10 of 153
High Courts07 Dec 2016Dismissed
Dr. Indra Datta Pandey Vs Central Administrative Tribunal
Allahabad High Court · (2017) 1 ADJ 130 : (2017) 3 AllLJ 313 : (2017) 1 ESC 366
High Courts07 Dec 2016Dismissed
Help Care Foundation Vs Union of India
Allahabad High Court · (2016) 12 AHC CK 0015
Constitution of India, 1950 - Article 226
High Courts07 Dec 2016Allowed
Mohan Singh Vs Keshav
Allahabad High Court · (2017) 1 CivilLJ 701
Matters Under Article 227 No. 9467 of 2016
High Courts07 Dec 2016Allowed
Shri Siraj Ahmad Vs Mohammad Musharraf
Allahabad High Court · (2017) 1 CivilLJ 684
Civil Revision No. 417 of 2016
High Courts06 Dec 2016Partly Allowed
Jagata Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 AllCrlRulings 789
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34, Section 34
High Courts06 Dec 2016Dismissed
Varanasi Builders and Developers Association Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 834 : (2017) 1 AllWC 150
Stamp Act, 1899 - Section 27, Section 47A, Section 75Uttar Pradesh Stamp (Valuation of Property) Rules, 1997 - Rule 4, Rule 5
High Courts06 Dec 2016Allowed
C/M Janta Inter Collage Vs State of U.P.
Allahabad High Court · (2017) 3 ADJ 384
Uttar Pradesh Secondary Education Service Commission Act, 1982 - Section 21-B
High Courts06 Dec 2016Dismissed
Gafoor Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 251 : (2017) 1 ADJ 8 : (2017) 1 AllCrlRulings 860
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 504, Section 506
High Courts06 Dec 2016Dismissed
Braj Bhushan Vs Najir Ahmad
Allahabad High Court · (2017) 1 ARC 96
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts06 Dec 2016Dismissed
N.S.A. Nagar Mahapalika Vs Kali Charan
Allahabad High Court · (2017) 98 ACrC 413 : (2017) 1 AllCrlRulings 452
Prevention of Food Adulteration Act, 1954 - Section 116, Section 13(2)Prevention of Food Adulteration Rules, 1955 - Rule 9(j)
High Courts06 Dec 2016Dismissed
Raj Kumar Tyagi Vs Central Bureau of Investigation Thru Director, C.G.O.
Allahabad High Court · (2017) 98 ACrC 525
Criminal Procedure Code, 1973 (CrPC) - Section
High Courts06 Dec 2016Dismissed
Kumar Pal Vs State of U.P.
Allahabad High Court · (2017) 134 RD 405
Constitution of India, 1950 - Article 226
High Courts05 Dec 2016Disposed Off
Imam Baksh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 646 : (2017) 1 AllWC 291
High Courts05 Dec 2016Allowed
Darul Uloom Ahle Sunnat Gulshane Tayaba Bantheehwa Vs Deputy Registrar Firms Societies & Chits 145 Reedganj
Allahabad High Court · (2016) 11 ADJ 849 : (2017) 1 AllLJ 433 : (2017) 1 AllWC 225 : (2017) 122 ALR 97
Societies Registration Act, 1860 - Section 25, Section 4
High Courts05 Dec 2016Dismissed
Sant Ram Pal Vs Smt. Urmila Pal
Allahabad High Court · (2017) 1 ARC 83
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Dec 2016Allowed
Smt. Somlata Tanwar Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 403 : (2017) 2 AllWC 1625 : (2017) 135 RD 1 : (2017) 1 RJ 645
Stamp Act, 1899 - Section 47AUttar Pradesh Stamp Rules, 1942 - Rule 340A (a)
High Courts05 Dec 2016Dismissed
Arvind Kumar Yadav Vs U.P. Police Recruitment & Promotion Board
Allahabad High Court · (2017) 1 ADJ 538 : (2017) 2 AllWC 1763 : (2017) 120 ALR 843 : (2017) 1 ESC 383
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Dec 2016Disposed Off
Afzal Ahmad Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 93 : (2017) 2 AllWC 2158
High Courts02 Dec 2016Dismissed
Charan Singh Vs Upper Ayukt, Meerut Mandal
Allahabad High Court · (2017) 134 RD 291
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 157A, Section 157AA