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Allahabad High Court judgments, 2016

3,056 judgments · page 12 of 153

High Courts30 Nov 2016Dismissed

Iftikar Hussain Vs Sharif Ahmad

Allahabad High Court · (2017) 120 ALR 191 : (2017) 1 ARC 44

Constitution of India, 1950 - Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(2), Section 20(4), Section 21(1)(a)
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High Courts30 Nov 2016Dismissed

Vinod Chandra Sharma Vs Raj Kumar Sharma

Allahabad High Court · (2017) 120 ALR 557 : (2017) 1 ARC 35

Constitution of India, 1950 - Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(4)
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High Courts29 Nov 2016Allowed

Sunil Gihar Vs State of Uttar Pradesh

Allahabad High Court · (2017) 4 ADJ 435 : (2017) 122 ALR 286 : (2017) 134 RD 828 : (2017) 1 RJ 632

Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 101, Section 103
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High Courts29 Nov 2016Dismissed

Moti Singh Sikarwar Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 517 : (2017) 171 AIC 914 : (2017) 2 CriCC 219

Criminal Procedure Code, 1973 (CrPC) - Section 195(1)(a), Section 482Penal Code, 1860 (IPC) - Section 174A
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