High Courts29 Nov 2016Dismissed
Kisan Sahkari Chini Mills Ltd. Vs Commissioner of Central Excise
Allahabad High Court · (2017) 345 ELT 615
Central Excise Appeal No. 281 of 2009
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 13 of 153
High Courts29 Nov 2016Dismissed
Commr. of C. Ex., Noida Vs New Holland Tractors (India) Pvt. Ltd.
Allahabad High Court · (2017) 347 ELT 7
Central Excise Appeal No. 347 of 2009
High Courts28 Nov 2016Disposed Off
Rajkapoor Bind Vs State of Uttar Pradesh
Allahabad High Court · (2017) 98 ACrC 813
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 482
High Courts28 Nov 2016Dismissed
M/S Oswal Chemicals Vs Ram Dularey
Allahabad High Court · (2017) 2 ADJ 529 : (2017) 2 AllWC 1189
Land Acquisition Act, 1894 - Section 18, Section 23
High Courts28 Nov 2016Dismissed
Ramvati Vs State of Uttar Pradesh
Allahabad High Court · (2017) 121 ALR 667 : (2017) 134 RD 729 : (2017) 1 RJ 228
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Dismissed
Ram Gopal Vs Board of Revenue
Allahabad High Court · (2017) 134 RD 273
Uttar Pradesh Tenancy Act, 1939 - Section 29
High Courts28 Nov 2016Disposed Off
Roshan Ali Vs Deputy Director of Consolidation
Allahabad High Court · (2017) 134 RD 32
High Courts28 Nov 2016Dismissed
Jagannath Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 393 : (2017) 4 ADJ 6
Penal Code, 1860 (IPC) - Section 147, Section 149, Section 302, Section 307
High Courts28 Nov 2016Dismissed
Naval Kishore Vs State of U.P.
Allahabad High Court · (2017) 2 ADJ 9 : (2017) 122 ALR 121 : (2017) 1 RJ 630
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Allowed
Shri Krishan Vs State of U.P.
Allahabad High Court · (2017) 171 AIC 939 : (2017) 120 ALR 886 : (2017) 135 RD 116
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Allowed
Munna Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 481 : (2017) 1 AllCrlRulings 1142
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts28 Nov 2016Allowed
C/M Gramoday Pratisthan Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 694
High Courts25 Nov 2016Dismissed
Kamruddin Khan Vs State of Uttar Pradesh
Allahabad High Court · (2017) 4 ADJ 817 : (2017) 2 AllWC 1774 : (2017) 135 RD 20 : (2017) 1 RJ 191
Constitution of India, 1950 - Article 226
High Courts25 Nov 2016Allowed
Mohd. Ummeed Alam Vs State of Uttar Pradesh
Allahabad High Court · (2017) 98 ACrC 810
Criminal Procedure Code, 1973 (CrPC) - Section 319
High Courts25 Nov 2016Dismissed
Mithlesh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 135 RD 306 : (2017) 1 RJ 193
Constitution of India, 1950 - Article 226
High Courts25 Nov 2016Dismissed
Dr. Ashok Shivhare Vs Waqf Maszid
Allahabad High Court · (2017) 120 ALR 169 : (2017) 1 ARC 81 : (2017) 134 RD 510
Civil Procedure Code, 1908 (CPC) - Section 100Court Fees Act, 1870 - Section 5Waqf Act, 1995 - Section 85
High Courts25 Nov 2016Dismissed
Arun Kumar Verma Vs State of U.P.
Allahabad High Court · (2017) 2 ADJ 485 : (2017) 1 AllWC 832 : (2017) 120 ALR 167 : (2017) 134 RD 508 : (2017) 1 RJ 102
Constitution of India, 1950 - Article 226
High Courts25 Nov 2016Dismissed
Ashok Kumar Singh Vs Ram Chander Jaiswal
Allahabad High Court · (2017) 1 ARC 596
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(2)(a)
High Courts25 Nov 2016Dismissed
Hridai Chaubey Vs State of U.P.
Allahabad High Court · (2017) 6 ADJ 229 : (2017) 135 RD 298
Forest Act, 1927 - Section 52A(5)
High Courts25 Nov 2016Dismissed
Ram Asrey Vs Smt. Anara
Allahabad High Court · (2017) 1 ARC 63
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1