High Courts16 Dec 2016Allowed
Yamuna Prasad Dubey Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 100
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 5 of 153
High Courts16 Dec 2016Disposed Off
Smt. Sunita Verma Vs State of U.P
Allahabad High Court · (2017) 3 ADJ 28 : (2017) 2 AllLJ 236
Uttar Pradesh Government Servants (Conduct) Rules, 1956 - Rule 27
High Courts16 Dec 2016Partly Allowed
Ram Ratan Singh Vs State of U.P.
Allahabad High Court · (2017) 2 ADJ 4
Penal Code, 1860 (IPC) - Section 396
High Courts16 Dec 2016Allowed
Archana Pandey Vs State of U.P.
Allahabad High Court · (2017) 4 ADJ 727 : (2017) 1 AllLJ 571 : (2017) 1 AllWC 300
Constitution of India, 1950 - Article 14, Article 226
High Courts16 Dec 2016Dismissed
National Insurance Company Ltd. Vs Smt. Sunita Sharma
Allahabad High Court · (2017) 1 ADJ 105 : (2017) 4 AllLJ 170
Motor Vehicles Act, 1988 - Section 166
High Courts16 Dec 2016Dismissed
Dinesh Chandra Shukla Vs State of U.P.
Allahabad High Court · (2017) 3 ADJ 282 : (2017) 171 AIC 943 : (2017) 2 AllWC 1755 : (2017) 120 ALR 818 : (2017) 2 SCT 710
High Courts16 Dec 2016Allowed
C/M Hori Lal Inter College Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 332 : (2017) 2 AllWC 1448 : (2017) 1 ESC 361
Uttar Pradesh Intermediate Education Act, 1921 - Section 16D(3)
High Courts16 Dec 2016Allowed
Prem Kishor Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 294 : (2017) 2 AllLJ 7 : (2017) 121 ALR 4 : (2017) 1 ESC 377 : (2017) 153 FLR 628
Uttar Pradesh Employment of Dependents of Government Servants Dying in Harness Rules, 1974 - Rule 2 (c)
High Courts16 Dec 2016Dismissed
United India Insurance Co. Ltd. Vs Smt. Baby
Allahabad High Court · (2017) 1 ADJ 42 : (2017) 173 AIC 943 : (2017) 2 AllWC 1181 : (2017) 121 ALR 126 : (2017) 1 CivilLJ 723 : (2017) 1 TAC 368
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts16 Dec 2016Dismissed
Suresh Chandra Srivastava Vs Life Insurance Corporation
Allahabad High Court · (2017) 1 ADJ 634 : (2017) 2 AllWC 1651
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1
High Courts16 Dec 2016Dismissed
Manoj Kumar Vs Pres. Authority/Civil Judge (Jr. Div.)
Allahabad High Court · (2017) 120 ALR 762 : (2017) 1 ARC 157
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97Constitution of India, 1950 - Article 226
High Courts16 Dec 2016Allowed
Ranveer Singh Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 240 : (2017) 2 AllLJ 642
Mines And Minerals (Development And Regulation) Act, 1957 - Section 21(5), Section 23(C)Uttar Pradesh Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2002 - Rule 6, Rule 7
High Courts16 Dec 2016Disposed Off
Committee of Management Dadar A.T.S. Vs Mahatma Gandhi Kashi Vidyapeeth
Allahabad High Court · (2017) 1 ADJ 1 : (2017) AIR(Allahabad) 60 : (2017) 1 AllWC 451 : (2017) 120 ALR 788 : (2017) 1 ESC 74 : (2017) 2 SCT 113
Constitution of India, 1950 - Article 226Societies Registration Act, 1860 - Section 25(2)Uttar Pradesh State Universities Act, 1973 - Section 57, Section 58
High Courts16 Dec 2016Allowed
Smt. Bhagwant Kaur Vs The Chief Controlling Revenue
Allahabad High Court · (2017) 1 ADJ 506 : (2017) 2 AllWC 1949 : (2017) 135 RD 18 : (2017) 1 RJ 199
Stamp Act, 1899 - Section 47A
High Courts16 Dec 2016Allowed
Rampal Singh Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 163 : (2017) 1 AllWC 1046 : (2017) 121 ALR 26 : (2017) 1 ESC 449
High Courts15 Dec 2016Allowed
Union of India Vs Khem Chand
Allahabad High Court · (2017) 2 ADJ 221 : (2017) 1 AllWC 756
Army Act, 1950 - Section 164(2), Section 22, Section 69, Section 70
High Courts15 Dec 2016Dismissed
Mukesh Jauhari Vs Smt. Sushila Devi
Allahabad High Court · (2017) 172 AIC 915 : (2017) 121 ALR 347 : (2017) 135 RD 385
Constitution of India, 1950 - Article 226Succession Act, 1925 - Section 372, Section 384, Section 388(2)
High Courts15 Dec 2016Allowed
Virendra Kumar Yadav Vs State of Uttar Pradesh
Allahabad High Court · (2017) 4 ADJ 439 : (2017) 2 AllWC 1760 : (2017) 121 ALR 389
High Courts15 Dec 2016Dismissed
Khaleek Vs Naaz Alam
Allahabad High Court · (2017) 121 ALR 188 : (2017) 1 ARC 264 : (2017) 135 RD 246
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts15 Dec 2016Dismissed
Saddiq Vs Deputy Director of Consolidation
Allahabad High Court · (2017) 134 RD 286