High Courts05 Dec 1928Disposed Of
Mohammed Ishaq and Others Vs Balmakund Lal and Another
Allahabad High Court · (1928) 12 AHC CK 0019
COURT ARCHIVE
Allahabad High Court judgments, 1928
349 judgments · page 2 of 18
High Courts04 Dec 1928Dismissed
Mohammad Zahur Ahsan and Others Vs Mt. Maimuna and Others
Allahabad High Court · AIR 1929 All 142
Limitation Act, 1963 — Section 7
High Courts03 Dec 1928Dismissed
Mt. Purnama Devi Vs Ram Prasad and Another
Allahabad High Court · AIR 1929 All 266 : 118 Ind. Cas. 378
High Courts03 Dec 1928Allowed
Bank of Upper India Ltd. (in liquidation) Vs Fanny Skinner and Others
Allahabad High Court · AIR 1929 All 161 : (1929) ILR (All) 494
Companies Act, 1956 — Section 153
High Courts30 Nov 1928Dismissed
Parshadi and Others Vs Emperor
Allahabad High Court · AIR 1929 All 160
Penal Code, 1860 (IPC) — Section 302
High Courts30 Nov 1928
Bansi Kurmi and Others Vs Sukh Mangal Pande and Others
Allahabad High Court · (1928) 11 AHC CK 0018
High Courts26 Nov 1928Dismissed
Shiam Lal and Another Vs Mt. Hukum Kuar and Others
Allahabad High Court · AIR 1929 All 100 : 113 Ind. Cas. 832
High Courts26 Nov 1928
Bhagat Ram Vs Emperor
Allahabad High Court · AIR 1929 All 114 : (1929) ILR (All) 489
High Courts26 Nov 1928
Chhotkan Kutmi Vs Ram Deo Sahu and Another
Allahabad High Court · (1928) 11 AHC CK 0016
High Courts26 Nov 1928
Kali Prasad Tewari Vs Parmeshwar Prasad Marwari
Allahabad High Court · AIR 1929 All 127 : (1929) ILR (All) 487 : 113 Ind. Cas. 767
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4Limitation Act, 1963 — Section 5
High Courts26 Nov 1928
Chhotkan Kurmi Vs Ram Deo. Sahu and Another
Allahabad High Court · (1928) 11 AHC CK 0002
High Courts23 Nov 1928
Ganga Dihal Rai Vs Ram Oudh and Others
Allahabad High Court · (1928) 11 AHC CK 0019
High Courts21 Nov 1928Dismissed
(Sahu) Munna Lal Vs Tara and Another
Allahabad High Court · (1928) 11 AHC CK 0021
High Courts21 Nov 1928
Sahu Munnalal Vs Tara and Another
Allahabad High Court · (1928) 11 AHC CK 0004
High Courts20 Nov 1928Disposed Off
Shankar Singh and Others Vs Emperor
Allahabad High Court · AIR 1929 All 201 : (1929) ILR (All) 485
Penal Code, 1860 (IPC) — Section 188
High Courts19 Nov 1928Disposed Of
Banarsi Das and Another Vs Emperor
Allahabad High Court · AIR 1929 All 84 : (1929) ILR (All) 483 : 113 Ind. Cas. 764
Criminal Procedure Code, 1898 (CrPC) — Section 443(1), 446
High Courts19 Nov 1928Allowed
Ganga Din and Another Vs Piyare
Allahabad High Court · (1928) 11 AHC CK 0029
High Courts19 Nov 1928
Darshan Singh and Others Vs Wali Khan and Others
Allahabad High Court · AIR 1929 All 102
High Courts19 Nov 1928
Tripathi Anand Nath Tewari and Others Vs Jokhu Kurmi
Allahabad High Court · 113 Ind. Cas. 757
Easements Act, 1882 — Section 60(6)Easements Act, 1882 — Section 60(6)Easements Act, 1882 — Section 60(6)